Supreme Court - Daily Orders
Shakti Vahini vs Union Of India on 4 March, 2014
,$
ITEM NO.1 COURT NO.13 SECTION PIL
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) NO(s). 231 OF 2010
SHAKTI VAHINI Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With appln(s) for exemption from filing O.T. and office report ))
Date: 04/03/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
HON’BLE MR. JUSTICE MADAN B. LOKUR
Counsel for the parties:-
Mr. Raju Ramachandran, Sr. Adv.(A.C.)
Mr. Ravi Kant, Adv.
Mr. Gopi Chand, Adv.
Mr.Prakash Kumar Singh,Adv.
Mr.Gaurav Agrawal ,Adv (A.C.)
Mr. Irshad Ahmad,Adv.
Mr. Anuvrat Sharma ,Adv
Mr. Gopal Singh ,Adv
Mr. Chandan Kumar, Adv.
Mr.Manjit Singh, AAG, Haryana
Mrs. Vivekta Singh, Adv.
Mrs. Nupur Chaudhary, Adv.
Mr. Tarjit Singh, Adv.
Mr. Vikas Sharma, Adv.
Mr. Kamal Mohan Gupta ,Adv
Mr. B.S. Banthia ,Adv
Mr. Ajay Bansal, AAG
Mr. Jagjit Singh Chhabra ,Adv
Mr. Gaurav Yadav, Adv.
-2-
Ms. Indira Jai Singh, ASG
Mr. S. Wasim A. Qadri, Adv.
Mr. Abhinav Mukherjee, Adv.
Ms. Supriya Jain, Adv.
Mr. B.K. Prasad, Adv.
Mr. B.V. Balaram Das ,Adv
Mr. Vikrant Singh Bais, Adv.
Mr. Mishra Saurabh, Adv.
Mr. Gopal Prasad ,Adv
Mr. Shreekant N. Terdal ,Adv
Mrs Anil Katiyar ,Adv
Mr. Gaurav Bhatia, AAG
Mr. Ravi Prakash Mehrotra ,Adv
Mr. Abhinav Kumar Malik, Adv.
Mr. S.S. Shamshery, AAG (Rajasthan)
Mr. Harshvardhan Singh Rathore, Adv.
Mr. Bharat Sood, Adv.
Mr. Sandeep Singh, Adv.
Mr. Milind Kumar, Adv.
Mr. Gunnam Venkateswara Rao ,Adv
Mr. Rahul Gupta ,Adv
Mr. Manvendra Verma, Adv.
Mr. B.K. Goel, Adv.
Ms. Bansuri Swaraj, Adv.
Mr. N. Dube, Adv.
Ms. Sushma Manchanda, Adv.
Ms. Supriya Jain, Adv.
Mr. Sidharth Luthra, ASG
Ms. Gunwant Dora, Adv.
Ms. Varuna Bhandari, Adv.
Mr. D.S.Mahra, Adv.
Mr. Balraj Singh Malik, Adv.
Mr. Dharam Pal, Adv.
Dr. Kailash Chand, Adv.
Mr. Brijender Chahar, Sr. Adv.
Mr. Gunpal Singh Sangwan, Adv.
Mr. Aditya Gupta, Adv.
Mrs. Jyoti Chahar, Adv.
Mr. Devashish Bharuka, Adv.
-3-
Mr. Suryanarayana Singh, Addl.AG
Ms. Pragati Neekhra, Adv.
Mr. Praveen Chaturvedi, Adv.
Mr. Bankey Bihari, Adv.
Mr. Vishwa Pal Singh, Adv.
Mr. Jasbir Singh Malik, Adv.
Mr. S.K. Sabharwal, Adv.
Mr. M.A. Chinnasamy, Adv.
(Applicant in person Lt. Gen.Retd. Dr. D.P. Vats
/Intervenor) Mr. Sube Singh, Adv.
Shri Ran Singh
UPON hearing counsel the Court made the following
O R D E R
List the matter on 24-3-2014 for directions. |(Vishal Anand) | |(Indu Pokhriyal) | |Court Master | |Court Master |