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Supreme Court - Daily Orders

Shakti Vahini vs Union Of India on 4 March, 2014

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ITEM NO.1                   COURT NO.13             SECTION PIL

              S U P R E M E   C O U R T   O F    I N D I A
                           RECORD OF PROCEEDINGS
                      WRIT PETITION (CIVIL) NO(s). 231 OF 2010

SHAKTI VAHINI                                         Petitioner(s)

                   VERSUS

UNION OF INDIA & ORS.                                 Respondent(s)


(With appln(s) for exemption from filing O.T. and office report ))


Date: 04/03/2014    This Petition was called on for hearing today.


CORAM :
          HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
          HON’BLE MR. JUSTICE MADAN B. LOKUR

Counsel for the parties:-

                            Mr. Raju Ramachandran, Sr. Adv.(A.C.)

                          Mr. Ravi Kant, Adv.
                          Mr. Gopi Chand, Adv.
                       Mr.Prakash Kumar Singh,Adv.

                       Mr.Gaurav Agrawal ,Adv (A.C.)

                       Mr. Irshad Ahmad,Adv.
                       Mr. Anuvrat Sharma ,Adv

                       Mr. Gopal Singh ,Adv
                          Mr. Chandan Kumar, Adv.

                          Mr.Manjit Singh, AAG, Haryana
                          Mrs. Vivekta Singh, Adv.
                          Mrs. Nupur Chaudhary, Adv.
                          Mr. Tarjit Singh, Adv.
                          Mr. Vikas Sharma, Adv.
                       Mr. Kamal Mohan Gupta ,Adv

                       Mr. B.S. Banthia ,Adv

                          Mr. Ajay Bansal, AAG
                       Mr. Jagjit Singh Chhabra ,Adv
                          Mr. Gaurav Yadav, Adv.



                                       -2-
                          Ms. Indira Jai Singh, ASG
                          Mr. S. Wasim A. Qadri, Adv.
                          Mr. Abhinav Mukherjee, Adv.
                          Ms. Supriya Jain, Adv.
                          Mr. B.K. Prasad, Adv.
                       Mr. B.V. Balaram Das ,Adv

                            Mr. Vikrant Singh Bais, Adv.
                            Mr. Mishra Saurabh, Adv.

                       Mr. Gopal Prasad ,Adv
                       Mr. Shreekant N. Terdal ,Adv
                       Mrs Anil Katiyar ,Adv
                        Mr. Gaurav Bhatia, AAG
                        Mr. Ravi Prakash Mehrotra ,Adv
                        Mr. Abhinav Kumar Malik, Adv.

                        Mr.   S.S. Shamshery, AAG (Rajasthan)
                        Mr.   Harshvardhan Singh Rathore, Adv.
                        Mr.   Bharat Sood, Adv.
                        Mr.   Sandeep Singh, Adv.
                        Mr.   Milind Kumar, Adv.

                     Mr. Gunnam Venkateswara Rao ,Adv
                     Mr. Rahul Gupta ,Adv

                        Mr. Manvendra Verma, Adv.
                        Mr. B.K. Goel, Adv.

                        Ms. Bansuri Swaraj, Adv.
                        Mr. N. Dube, Adv.

                        Ms. Sushma Manchanda, Adv.
                        Ms. Supriya Jain, Adv.

                        Mr.   Sidharth Luthra, ASG
                        Ms.   Gunwant Dora, Adv.
                        Ms.   Varuna Bhandari, Adv.
                        Mr.   D.S.Mahra, Adv.

                        Mr. Balraj Singh Malik, Adv.
                        Mr. Dharam Pal, Adv.
                        Dr. Kailash Chand, Adv.

                        Mr. Brijender Chahar, Sr. Adv.
                        Mr. Gunpal Singh Sangwan, Adv.
                        Mr. Aditya Gupta, Adv.
                        Mrs. Jyoti Chahar, Adv.
                        Mr. Devashish Bharuka, Adv.



                                     -3-
                        Mr. Suryanarayana Singh, Addl.AG
                        Ms. Pragati Neekhra, Adv.

                        Mr. Praveen Chaturvedi, Adv.

                        Mr. Bankey Bihari, Adv.

                        Mr. Vishwa Pal Singh, Adv.

                        Mr. Jasbir Singh Malik, Adv.
                        Mr. S.K. Sabharwal, Adv.

                        Mr. M.A. Chinnasamy, Adv.

(Applicant in person Lt. Gen.Retd. Dr. D.P. Vats
/Intervenor)            Mr. Sube Singh, Adv.
                        Shri Ran Singh


           UPON hearing counsel the Court made the following
                               O R D E R

List the matter on 24-3-2014 for directions. |(Vishal Anand) | |(Indu Pokhriyal) | |Court Master | |Court Master |