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[Cites 0, Cited by 5] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(c) in The Representation of the People Act, 1951

(c)the last date for the withdrawal of candidatures, which shall be 4the second day after the date for the scrutiny of nominations or, if that day is a public holiday, the next succeeding day which is not a public holiday;