Madhya Pradesh High Court
Navin Dhiman vs The State Of Madhya Pradesh on 14 July, 2023
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
MCRC No. 29869 of 2023
(NAVIN DHIMAN Vs THE STATE OF MADHYA PRADESH)
Dated : 14-07-2023
Shri Vibhor Khandelwal, learned counsel for the applicant.
Shri Sudhanshu Vyas, learned Panel Lawyer for the respondent/State.
Learned counsel for the respondent/State prays for time to argue the matter.
Prayer accepted.
List after a week.
Till the next date of hearing, no coercive steps be taken against the applicant, however, the investigation may go on and the applicant shall cooperate in the same.
C.c.as per rules.
(PRAKASH CHANDRA GUPTA) JUDGE patil Signature Not Verified Signed by: SHAILESH PATIL Signing time: 7/14/2023 6:27:53 PM