Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Chattisgarh - Subsection Section 6(6) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010 (6)The Ward Vending Committee (WVC) shall hear complaints and resolve disputes of vendors in respect of all vending spaces within the ward.
