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[Cites 0, Cited by 0] [Section 55] [Entire Act]

Bengal Presidency - Subsection

Section 55(a) in Police Regulations, Bengal , 1943

(a)A Superintendent shall supervise the investigation of important special report cases and of all cases in which the conduct of subordinate police officers appears unsatisfactory. If, for special reasons, he is unable himself to supervise the investigation of any such case, he may depute an Assistant or Deputy Superintendent to do so.