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State of Odisha - Section

Section 8 in Orissa Superior Judicial Service and Orissa Judicial Service Rules, 2007

8. Limited competitive examination.

- The limited competitive examination under Sub-rules (3) of Rule 6 shall consist of written examination, interview and evaluation of C.C.Rs./P.A.Rs. to be conducted by the High Court in the manner provided in these rules and as per the syllabus contained in Appendix 'A'.