Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 596(2)] [Section 596] [Entire Act] State of Jharkhand - Subsection Section 596(2)(i) in Bihar Education Code, 1961 (i)The grant shall be given out, or the land shall be made over, in accordance with the rules laid down from time to time by the State Government.