Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] State of Arunachal Pradesh - Subsection Section 66(2) in Arunachal Pradesh Panchayat Raj Act, 1997 (2)The Chairperson of an Anchal Samiti shall be the Chairman of every committee appointed under sub-section (1).
