Section 9(1)(a) in The Alcock Ashdown Company Limited (Acquisition Of Undertakings) Act,1973

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Union of India - Subsection

Section 9(1)(a) in The Alcock Ashdown Company Limited (Acquisition Of Undertakings) Act,1973

(a)having in his possession, custody or control any property forming part of the undertakings of the company, wrongfully withholds such property from the Central Government; or

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Union of India - Subsection

Section 9(1)(a) in The Alcock Ashdown Company Limited (Acquisition Of Undertakings) Act,1973