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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(4)(a) in Jammu and Kashmir State Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 2018

(a)a Chairperson to be appointed by the Government from amongst, the persons having expertise and experience in the field of autism, cerebral palsy, mental retardation, multiple disability and health care, child development, paediatrics or related fields ;