Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Goa - Subsection Section 5(h) in The Goa Fiscal Responsibility and Budget Management Act, 2006 (h)undertake appropriate measures in cash management practices so as to avoid recourse to overdraft from the Reserve Bank of India:
