Punjab-Haryana High Court
Schindler India Pvt Ltd vs Ahr Promoters And Developers Pvt Ltd on 6 December, 2018
Author: Raj Mohan Singh
Bench: Raj Mohan Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CR No.8325 of 2018(O&M)
Date of Decision: 06.12.2018
Schindler India Pvt. Ltd. ......Petitioner
Versus
AHR Promoters and Developers Pvt. Ltd. .....Respondent
CORAM: HON'BLE MR. JUSTICE RAJ MOHAN SINGH
Present:Mr. Sonal Jain, Advocate
Mr. Kuldeep Singh, Advocate and
Mr. Sandeep Srivastav, Advocate
for the petitioner.
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RAJ MOHAN SINGH, J.(Oral)
For detailed order, see order of even date passed in CR No.8322 of 2018 titled Schindler India Pvt. Ltd. Vs. AHR Promoters and Developers Pvt. Ltd.
06.12.2018 (RAJ MOHAN SINGH)
Prince JUDGE
Whether reasoned/speaking Yes/No
Whether reportable Yes/No
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