Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 111A] [Entire Act] Union of India - Subsection Section 111A(c) in Motor Vehicles Act, 1939 (c)the, powers vested in a Civil Court which may be exercised by a Claims Tribunal;
