Madhya Pradesh High Court
Kailash Prasad Sahu vs The State Of Madhya Pradesh on 4 August, 2022
Author: Chief Justice
Bench: Ravi Malimath, Vishal Mishra
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE VISHAL MISHRA
ON THE 4th OF AUGUST, 2022
WRIT PETITION No. 17509 of 2022
Between:-
1. KAILASH PRASAD SAHU S/O SHRI GOPAL
PRASAD SAHU, AGED ABOUT 40 YEARS,
OCCUPATION: WORKING AS GUEST FACULTY
AS WELDER TRADE GOVT. INDUSTRIAL
TRAINING INSTITUTE DINDORI (MADHYA
PRADESH)
2. NEERAJ KUMAR TRIVEDI S/O SHRI
PARASURAM TRIVEDI, AGED ABOUT 26 YEARS,
OCCUPATION: WORKING AS GUEST FACULTY
AS COMPUTER OPERATOR AND
PROGRAMMING ASSISTANT (COPA) AT GOVT.
ITI DINDORI DISTRICT DINDORI (MADHYA
PRADESH)
3. DEVKEE PARASTE D/O SHRI NANSINGH
PARASTE, AGED ABOUT 23 YEARS,
OCCUPATION: WORKING AS GUEST FACULTY
A S TURNER AT GOVT. ITI DINDORI DISTRICT
DINDORI (MADHYA PRADESH)
4. MUNNILAL SAKET S/O GANGA PRASAD SAKET,
AGED ABOUT 46 YEARS, OCCUPATION:
WORKING AS GUEST FACULTY AS TURNER
TRADE AT GOVT. ITI ANUPPUR DISTRICT
ANUPPUR (MADHYA PRADESH)
5. KHUSHBOO SINGH S/O KHUMAN SINGH, AGED
ABOUT 23 YEARS, OCCUPATION: WORKING AS
GUEST FACULTY AS MOTOR MECHANIC TRADE
AT GOVT. ITI ANUPPUR DISTRICT ANUPPUR
(MADHYA PRADESH)
Signature Not Verified
SAN
6. MONIKA BHARTI D/O SHRI KAMTA VERMA,
AGED ABOUT 21 YEARS, OCCUPATION:
Digitally signed by MANVENDRA SINGH WORKING AS GUEST FACULTY AS FITTER
PARIHAR
Date: 2022.08.04 18:26:57 IST TRADE AT GOVT. ITI KOTMA DISTRICT
2
ANUPPUR (MADHYA PRADESH)
.....PETITIONERS
(BY SHRI P.K. MISHRA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
THE PRINCIPAL SECRETARY TECHNICAL
EDUCATION AND SKILL DEVELOPMENT
DEPARTMENT VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. THE DIRECTOR DIRECTORATE OF SKILL
D EVELOPM EN T NEAR RAMPUR CHOWK,
NARMADA ROAD, JABALPUR (MADHYA
PRADESH)
3. THE JOINT DIRECTOR SKILL DEVELOPMENT
OFFICE INDUSTRIAL TRAINING INSTITUTES
REWA, DISTRICT REWA (MADHYA PRADESH)
4. THE PRINCIPAL GOVERNMENT INDUSTRIAL
TRAINING INSTITUTE DINDORI DISTRICT
DINDORI (MADHYA PRADESH)
5. THE PRINCIPAL GOVERNMENT INDUSTRIAL
TRAINING INSTITUTE ANUPPUR DISTRICT
ANUPPUR (MADHYA PRADESH)
6. THE PRINCIPAL GOVERNMENT INDUSTRIAL
TRAINING INSTITUTE KOTMA DISTRICT
ANUPPUR (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI B.D. SINGH- GOVERNMENT ADVOCATE)
This petition coming on for admission this day, Hon'ble Shri Justice
Ravi Malimath, Chief Justice passed the following:
ORDER
Shri B.D. Singh - Government Advocate takes notice for the respondents.
Signature Not VerifiedBoth the counsels submit that the subject matter involved in this petition SAN Digitally signed by MANVENDRA SINGH PARIHAR Date: 2022.08.04 18:26:57 IST is covered by the order dated 26.04.2022 passed by this Court in Writ Petition 3 No.6159 of 2022 (Pradeep Kumar Yadav and others Vs. State of M.P. and others) and other connected matters.
Hence, the writ petition is disposed off in terms of the order passed by this Court in the case of Pradeep Kumar Yadav (supra).
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
MSP
Signature Not Verified
SAN
Digitally signed by MANVENDRA SINGH
PARIHAR
Date: 2022.08.04 18:26:57 IST