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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(b) in The Rules for Payment of Grant-in-Aid to Non-Government Allopathic Institutions & Red Cross Societies, 1970

(b)Approved expenditure shall be arrived at according to Rules and such other instructions that may hereafter be issued from time to time by the Director.