Supreme Court - Daily Orders
Rajiv Kumar vs Bci Staff Colony Residential Welfare ... on 27 April, 2023
Bench: Ajay Rastogi, Bela M. Trivedi
Civil Appeal No(s). 10128/2011 etc.
ITEM NO.1501 COURT NO.5 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 10128/2011
RAJIV KUMAR & ORS. Appellant(s)
VERSUS
BCI STAFF COLONY RESIDENTIAL WELFARE ASSOCIATION Respondent(s)
AND OTHERS
([ HEARD BY : HON'BLE AJAY RASTOGI AND HON'BLE BELA M. TRIVEDI, JJ.
] ) WITH C.A. No. 10127/2011 (IV) (IA No. 35869/2023 - APPLICATION FOR SUBSTITUTION IA No. 48726/2023 - INTERVENTION APPLICATION) Date : 27-04-2023 These appeals were called for judgment today. CORAM :
HON'BLE MR. JUSTICE AJAY RASTOGI HON'BLE MS. JUSTICE BELA M. TRIVEDI For Appellant(s) Mr. Sibo Sankar Mishra, AOR Mr. Umakant Misra, Adv. Mrs. Prabhati Nayak, Adv. Mr. Niranjan Sahu, Adv. Mr. Debabrata Dash, Adv. Ms. Apoorva Sharma, Adv.
Mr. Ravi Prakash Mehrotra, Sr. Adv. Mr. Apoorv Srivastava, Adv. Mr. Jogy Scaria, AOR For Respondent(s) Mr. Gagan Gupta, AOR M/S. J S Wad And Co, AOR Mr. Rajesh Kumar Chaurasia, AOR Mr. Rajive R Raj, Adv. Mr. Sujeet Kumar, Adv.Signature Not Verified Ms. Soni, Adv. Digitally signed by SONIA BHASIN
Mr. Onkar Prasad, Adv. Mr. Anurag Jain, Adv. Date: 2023.04.28 10:12:50 IST Reason:
Mrs. Manjulika Pal, Adv. Mr. Ranjeet Kumar, Adv.1
Civil Appeal No(s). 10128/2011 etc. Mr. S.S. Ray, Adv.
Ms. Rakhi Ray, AOR Mr. Vaibhav Gupta, Adv.
Mr. Sibo Sankar Mishra, AOR Mr. Umakant Misra, Adv.
Mrs. Prabhati Nayak, Adv. Mr. Niranjan Sahu, Adv.
Mr. Debabrata Dash, Adv. Ms. Apoorva Sharma, Adv.
Mr. Jogy Scaria, AOR Mr. P V Surendranath, Sr. Adv. Mr. Biju P Raman, AOR Mr. Sawan Kumar Shukla, Adv. Mrs. Lekha Sudhakar, Adv.
Hon’ble Mr. Justice Ajay Rastogi has pronounced the reportable judgment in the matters heard by the Bench comprising His Lordship and Hon’ble Ms. Justice Bela M. Trivedi The appeals are dismissed in terms of the signed reportable judgment.
Pending application(s), if any, shall stand disposed of.
(SONIA BHASIN) (VIRENDER SINGH) COURT MASTER (SH) BRANCH OFFICER (signed reportable judgment is placed on the file.) 2