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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(2)(b) in The Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(b)the room or loons used as creche shall be soundly constructed and all the walls and roof thereof shall be of light-resisting materials and shall be waterproof ;