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[Cites 0, Cited by 7] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2) in The Telecom Regulatory Authority Of India Act, 1997

(2)Words and expressions used and not defined in this Act but defined in the Indian Telegraph Act, 1885 (13 of 1885) or the Indian wireless telegraphy Act, 1933 (17 of 1933) shall have the meanings respectively assigned to them in those Acts.