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State of Bihar - Section

Section 45 in Bihar Factories Rules, 1950

45. Signboards to be displayed.

- Where workers of both sexes are employed, there shall be displayed outside each latrine and urinal or block of latrines and urinals, a notice or a signboard, permanently fixed, in the language understood by the majority of the workers, "for men only" or"for women only" as the case may be. The notice or signboard shall also bear the figure of a man or of a woman, as the case may be.