Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 247(2)] [Section 247] [Entire Act] State of Maharashtra - Subsection Section 247(2)(b) in The Mumbai Municipal Corporation Act, 1888 (b)what shall be the site or position of each water-closet, privy, urinal, or bathing or washing place, and their number.