Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(g) in The Maharashtra (Fruit Nurseries and Sale of Fruit Plants) (Regulation) Act, 1969 (g)"scion" means a portion of a fruit plant which is grafted or budded on to a rootstock.
