Section 8(2) in The Gujarat Ministers' Salaries and Allowances Act, 1960
(2)There shall also be paid to each Deputy Minister a conveyance allowance at the rate of Rs. [3,000] [Substituted for the figures '1500' by Gujarat 20 of 1998, dated 31st July 1998 (w.e.f 01-08-1998).] per month.
