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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 33(2) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(2)The services of the Village Volunteer Force, may be utilised for general watch and ward purpose and in cases of emergency like fire, floods, out-break of epidemics or any other natural calamity.