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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1)(a) in The Hazardous Wastes (Management, Handling And Transboundary movement) Rules, 2008*

(a)consent to establish granted by the State Pollution Control Board under the Water (Prevention and Control of Pollution) Act, 1974 (6 of 1974) and the Air (Prevention and Control of Pollution) Act, 1981 (21 of 1981);