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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(6) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(6)No person shall be represented by any legal practitioner in any proceeding under this rule. The Electoral Registration Officer shall also correct any clerical or printing errors which he may discover in the roll.