Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of West Bengal - Subsection Section 7(9a) in The Bengal Agricultural Income-Tax Act, 1944 (9a)[ any sum of allowance computed under sub-section (2)] [Clause (9a) was inserted by W.B. Act 16 of 1994.];
