Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 27 in The Gujarat Drugs (Control) Act, 1959

27. No prosecution without sanction. - No prosecution for any offence punishable under this Act shall be instituted, except with the previous sanction in Greater Bombay of the Commissioner of Police, and elsewhere of the District Magistrate.