Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(2) in The Drugs and Cosmetics Rules, 1945

(2)All Inspectors appointed by the State Government shall be under the control of an officer appointed in this behalf by the State Government.