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State of Uttarakhand - Section

Section 40 in Kumaun and Uttarkhand Zamindari Abolition and Land Reforms Rules, 1965

40. Section 40: Payment of compensation.

- The provisions of Rules 16 to 29 shall mutatis mutandis apply to the final-ishation of compensation statement and payment of compensation to the bhumidhars under Chapter III of the Act.