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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(6) in Dangerous Goods (Arrival, Receipt, Transport, Handling and Storage), in Jawaharlal Nehru Port Regulations, 2007

(6)Dangerous goods forming only part of a load should be stored for preference towards the rear end door of the container if this is compatible with other recommendations.