Section 38 in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998
38. Manner of election of members of the Marketing Committee.
- The manner of election, preparation and maintenance of the lists of voters, qualifications and disqualifications for membership and of Chairman and Vice Chairman, the right to vote, making deposit and its forfeiture, determination of election disputes, publication of the names of the members elected, and or matters ancillary thereto shall be such as may be prescribed.
