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[Cites 0, Cited by 0] [Section 392] [Entire Act]

State of Goa - Subsection

Section 392(2) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(2)The members of the family council shall be chosen from amongst the relatives of the person under disability having regard to the proximity of relationship, friendship, qualities, age, residence and interest shown by them in the person under disability.