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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1)(c) in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

(c)be responsible for compliance with the rules or regulations applicable to his vessel and his crew and to the vessel in tow, while his vessel is engaged in towing of other vessels;