Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act] State of Bihar - Subsection Section 37(1)(b) in The Bihar (Coal Mining) Area Development Authority Act, 1986 (b)in cases specified in clauses (d) and (f) of section 36 to secure compliance with the conditions or with the permission as modified;