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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(a) in The Rajasthan Jagir Decisions and Proceedings (Validation) Act, 1955

(a)confirm or set aside the final order or the recommendations made by the [revenue appellate authority] [Substituted vide Rajasthan Act No. 18 of 1962.] originally or in appeal, or