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State of Karnataka - Section

Section 47 in Visvesvaraya Technological University Act, 1994

47. Vacating of office.

(1)Any member other than an ex-officio member, of any authority of the University, may resign his office by letter addressed to the Registrar.
(2)Any member of the authority of the University shall cease to be member upon his being convicted by a court of law for an offence which involves moral turpitude.