Patna High Court
Bihar Police Sub Ordinate Service ... vs Ramesh Kumar And Ors on 5 March, 2019
Equivalent citations: AIRONLINE 2019 PAT 994
Bench: Chief Justice, Anjana Mishra
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.1648 of 2018
In
Civil Writ Jurisdiction Case No.17302 of 2018
======================================================
1. Bihar Police Sub Ordinate Service Commission through its Secretary,
Santosh Mansion B. Block, Near R.P.S. Law College, Raghunath Path,
Danapur, Patna- 801503
2. The Secretary, Bihar Public Sub-Ordinate Service Commission, Bihar, Patna
3. The Officer on Special Duty, Bihar Police Sub-Ordinate Service
Commissioner, Santosh Mansion, B. Block, Near R.P.S. Law College,
Raghunath Path, Danapur, Patna- 801503
... ... Appellant/s
Versus
1. Ramesh Kumar S/o Indrasan Ram Vill - Ramanagari, P.O. - P.S. -
Mainatand, Dist - West Champaran, Pin - 845306, Roll No. - 3110340288.
2. Vidya Bhushan Singh S/o Osiar Singh Vill - Mushahari, Post - Arvind
Nagar, P.S. Dariyapur, Dist. - Saran, Pin Code - 841221, Roll No.
3110150251.
3. Abhinay Keshri S/o Om Prakash Keshri Vill - Matihar, P.O. P.S. - Katihar,
Dist. - Katihar, Pin No. 834105, Roll No. 3110290256.
4. Saurabh Kumar S/o Pawan Kumar Singh H/no. 33, Indira Nagar, Rajapur
Pul, P.S.Patliputra, Patna Bihar, Roll No. 731101205213.
5. Rahul Kumar S/o Keshav Singh Vill - Chauthar Chak, P.O. Anandpur, P.S. -
Karpi, Dist. - Arwal - 804419, Bihar, Roll No. - 3110290133.
6. Suraj Kumar Gupta S/o Shrawan Kumar Moh - Chitrakut Nagar, Bas P.S. -
Danapur, P.O. - Digha, District - Patna Bihar - 800012, Roll No. -
3110320596.
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7. Bir Prakash S/o Shyam Babu Yadav Vill - Narpur Patna City, P.O. -
Madhavmilling, P.S. - Malsalami, Dist. - Patna, State - Bihar, Roll No.
3110280517.
8. Bhawana Bharti D/o Dev Narayan Prasad Add.- Punjabi Colony Gali No. 1,
Ward No. 1 Dharampur Samastipur, P.O. Samastipur, P.S. Samastipur, Dist. -
Samastipur, State - Bihar, Roll No. 3110280206.
9. Akshay Kumar S/o Saroj Kumar Vill - Mohiuddinpur, P.O. Bishunpura, P.S.
- M.U. Bodhgaya, Dist. - Gaya, State - Bihar, Roll No. - 3110310177.
10. Susmit Kumar S/o Sudhishchandra Roy Address - Cheriya Town Vill -
Cheriya, Anchal - Bhagwanpur, P.S. - Bhagwanpur, Distt. - Begusarai, Pin -
851133, Roll No. - 3110190459.
11. Muskan Kumar S/o Ravindra Singh Vill Sahur, District Lakhisarai, P.S.
Surajdha, Pin - 811310, Roll No. 3110060859.
12. Chandan Kumar S/o Rajkumar Singh Village and P.O.- Dheodha,
P.S.Pakribrawan, Dist. - Nawada, Pin - 805132, Mob - 7563907763, Roll
No. 3110400329.
13. Prince Kumar S/o Jhulan Prasad Vill - Neemchak, P.O. and P.S. Belaganj,
Dist. Gaya (Bihar) Pin Code 804403, Roll No. 3110361126.
14. Supriya Rani D/o Jawahar Mishra Rampur, Bhagalpur, P.S. Nathnagar,
812006, Roll No. 3110310011, Bhagalpur.
15. Fula Kumari D/o Munna Prasad Beldarichak Kensri P.S. Gaurichak Patna,
Roll No. 3110100167.
16. Manish Prakash S/o Ishwar Dayal Singh Add - Sri Krishna Nagar, Airtel
Tower Gali, P.S. Town P.S. Motihari, East Champaran, Bihar, Roll No.
3110200424.
17. Lalbabu Kumar S/o Jaykishor Sahani Add - Vi Shital Pur, P.O. Mali, P.S.
Sugauli, Dist - East Champaran, Bihar 845456 Roll No. 3110170494.
18. Sumant Kumar S/o Prakash Prasad Vill - Padmaal, P.O. Baryawn, P.S.
Sirdala, Dist - Nawada 805122 Roll No. - 3110420495.
19. Niraj Kumar S/o Rajendra Prasad Yadav Vill - Janni, P.O. and P.S. Bihar,
Dist. - Banka, Pin - 813202, Roll No. - 3110420495.
20. Satyavan Kumar S/o Dharmdev Choudhary Vill and P.O. and P.S. -
Nagarmausf, Dist - Nalanda, Pin Code 801305, Roll No. 3110180234.
21. Abhijit S/o Lalbabu Prasad Vidyarthi Add. - Om Sai Medical Front of Govt.
Hospital Rampurwa, P.O. and P.S. - Mainatand, Dist. - West Champaran
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(Bihar) PIN - 845306, Roll No. - 31102240935, Mob No. - 913480783.
22. Idrish Ahmad S/o Mustakeem Miyan Add. - At - Rampurwa, P.O. and P.S. -
Mainatar, Dist. - West Champaran (Bihar) Pin - 845306, Mob No. -
947331784, Roll No. - 3110280114.
23. Jyoti Shankar Prasad S/o Premchandra Prasad Add - 62 Tola Chapariya,
Rampurwa, P.S. - Mainatand, Dist - West Champaran (Bihar) Pin - 845306
Roll No. - 3110150154, Mob No. - 7340529399.
24. Tarkeshwar Prasad S/o Lakshmi Narayan Vidyarthi Add. - 140, Tola,
Chapariya, Rampurwa, P.O. and P.S. - Mainatand, Distt. - West Champaran
(Bihar), PIN - 845306, Roll No. 3110100183, Mob No. - 8789552386.
25. Amit Kumar Ram S/o Munnilal Prasad Vill - Chanpur Mishrauli, Post -
Shanpur, P.S. - Nautand, Distt. - Siwan, Pin Code - 841243 Roll No.
3110140785.
26. Shashikant Kumar S/o Birendra Kumar Vill - Agandha Tali, P.O.
Kachanama, P.S. Belaganj, Dist - Gaya, Pin 804403, Roll No. 3110100076.
27. Bijay Kumar Singh S/o Dineshwar Singh Vill and P.O. - Basantpur, P.S. -
Muffasil, Ara, District - Bhojpur, Ara, Pin Code - 802156, Roll No.
3110351265.
28. Gautam Kumar S/o Lakhikant Singh Address - Masarhi, Near Dargah
Masarhi, P.S. Guarichak, Dist - Patna, Pin - 803201, Roll No. - 311090282,
Mobile No. - 7004382117.
29. Upendra Kumar Sharma S/o Lalbabu Sharma Vill - Fardahiya, P.O. -
Dumarsan Bangra, P.S. - Mashrak, Dist. - Saran, State - Bihar, Roll No.
3110361445, Mob - 9507209078.
30. Md. Shams Alam S/o Md. Abul Kalam P.S. - Banjariya, Motihari, Vill -
Ajgarwa, P.O. Khairi, Dist - East Champaran Motihari, Pin - 845401, Roll
No. 3110180282, Mob - 7739764792.
31. Vinay Kumar S/o Ganesh Paswan Add.- Vill Nainchalk, P.O. and P.S. -
Khagaul, Dist - Patna Bihar, Roll No. 311039539.
32. Rajeev Kumar Paswan S/o Kuldeep Paswan Roll - 3110440034 Vill -
Jagatpur, P.O. and P.S. - Banka, Dist. - Banka, Bihar, Pin - 813102.
33. Rajeev Kumar S/o Ramchandra Singh 58, Rajwara, Bhalar, P.S. Dharhara,
Munger, Bihar, Roll - 3110240397.
34. Abhishek Kumar S/o Arvind Kumar Vill and P.O. - Murouwtpur, P.S.
Deshri, Pin - 844506, Roll No. - 3110400550.
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35. Sumit Kumar Ashish S/o Krishna Kant Mishra Vill and P.O. - Rohibi, P.S. -
Jaisidih, Deoghar, Jharkhand, Pin - 814152, Roll - 3110010711.
36. Chandra Shekhar Choudhary S/o Shyam Chaudhary Vill - Chilkawar, P.O. -
Manjaomi, P.S. Rajoun, Dist - Banka, Pin - 813109, Roll No.- 3110340170.
37. Manish Kumar S/o Ram Bhasan Singh House No. 2, Pakadi Punpun, P.O.
and P.S. - Punpun, Dist. - Patna 804453, Roll No. 3110370892.
38. Babita Kumari D/o Mohan Prasad Mo. - New Aikapuri, P.S. Gardanibagh
P.O. Anishabad, Dist - Patna, Pin - 800002, Roll No. - 3110420613.
39. Chhote Lal Giri S/o Shankar Giri Village - Meghjar, P.O. - Ladhir Sarvari
P.S. Jamo Bazar, Dist. - Siwan, Pin - 842434, Roll No. 3110080653.
40. Basuki Kumar S/o Nawal Kishor Yadav Vill and P.O. Khutaha, P.S. -
Lodipur, Dist - Bhagalpur, Pin - 8120005, Roll No. 311360330.
41. Vikash Kumar S/o Shankar Yadav Roll No. 3110400400, At - Fatehpur, Post
- Mali P.S. Sonbarsa, Distt - Sanarsa Pin - 852129 Bihar.
42. Sanjeev Kumar S/o Dinesh Prasad Roll No. 3110220282, Add - Vill - Baisa,
P.O. - Jat Dumari, P.S. Punpun, Dist. - Patna, Pin - 804453.
43. Ravi Raj Fathers name- Lal Babu Batiha Add - Vill and Post - Sankhi, P.S.
Riga, Dist - Sitamarhi, Pin - 843302.
44. Ravi Kumar S/o Nand Kishor Chaudhary Vill - Bundeltoli Nawabganj P.O.
Madhaumill, P.S. Malsalami, Dist - Patna, State - Bihar, Pin - 800008, Mob
No. - 9504434861.
45. Chandan Kumar Das S/o Ram Chandra Das At - Sikandarpur, Post - Lalapur
(Bhader), P.S. - Kahalgawn, Dist - Bhagalpur, Bihar - 813203, Roll No. -
3110170156.
46. Munna Kumar S/o Shambhu Sharan Yadav Vill and P.O. Amari, P.S. Khaira,
Post - Jamui, Pin - 811317 (Bihar) Vat No. 7542941944, Roll No.
3110410376.
47. Rita Kumar C/o Mahan Singh Vill and P.O. - Pawa Dist Nalanda Bihar Mob
- 9708115894, Roll No. 3110351009.
48. Prajesh Kumar S/o Balkishor Prasad Singh At - Jagatpur, Post - Jagatpur,
P.S. - Panjwara, Dist - Banka, State - Bihar, Pin Code - 8131303 Mob -
8877222692, Roll No. 3110361000.
49. Chandan Kumar S/o Jagdish Prasad Yadav Vill - Durga Nagar, P.S. - Giri
Yak, P.O. - Raitar, Dist - Nalanda, State - Bihar, Pin - 803109, Roll No
(MFIJS) - 3110010631.
50. Sandeep Kumar S/o Rajendra Kumar Vill - Dariya Saray Post - Raitar, P.S.
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Sialo, Dist - Nalanda, State - Bihar, Pin Code - 803109, Mobile No. -
8539846155, Bihar, Rol No. 3110240707.
51. Ajit Kumar Singh S/o Sudarshan Prasad Singh Roll No. 3110361191,
Address Present - Piperpanti Sthan, Kali Sthan Lane, District Bhagalpur,
Bihar, P.S. Nathnagar, 812006.
52. Krishna Kumar Yadav S/o Gopal Yadav Vill and P.O. - Banahi, Police
Station - Shahpur, District - Bhojpur, State - Bihar, Pin Code - 802183, Roll
No. 9110030395.
53. Kundan Kumar S/o Shyam Dev Rai Vill - Dostiya, P.S. Lakhouri, P.O.
Barwa, Dist - East Champaran, Pin No. 845302, Roll No. 3110220393.
54. Animesh Kumar Mishra S/o Niranjan Mishra Vill - Amwa, P.O. - Rajhara,
P.S. - Bishrampur, Dist. - Palamu, Jharkhand, Pin - 822124, Roll -
311039281.
55. Md. Saddam Hussain S/o Md. Yahiya Vill - Kurthdih, P.O. and P.S. - Kurtha,
Dist - Arwal, Pin - 804421, Roll No. 3110430196.
56. Navin Kumar Saini S/o Shankar Shaw Vill and P.O. - Piri Bazar, Dist -
Lakhisarai - 811112, Roll No. - 3110340299.
57. Vikash Kumar S/o Mukhdeo Yadav Vill - Potahi, P.O. - Basunar, P.S. -
Punpun, Dist. - Patna Bihar, Pin - 804453, Roll No. - 3110060284.
58. Mayank Kumar S/o Uday Shankar Mishra Vill - Basudeopur, P.O. - Korta,
P.S. - Muffasil, Dist. - Begusarai
59. Amarendra Kumar Singh S/o Dewnath Singh Vill and P.O. - Sonauli, Dist -
Chapra, P.S. Mashrakh, Pin No. 841421, State - Bihar, Phone No.
7808570183, Roll No. 3110400427.
60. Rakesh Kumar S/o Vaishast Prasad Gupta Add and P.O. Maharaj Ganj, P.S.
Tilouthu, Dist - Rohtas, State - Bihar, Pin - 821312, Mob - 9162027315, Roll
Number - 3110050231.
61. Rishabh Kumar S/o Hiralal Paswan Vill Hario, P.O. Balwant, P.S. Simri
Bakhtiyarpur, Dist. - Saharsa, Pin Code - 852106, Mob - 9570573659, Roll
No. - 3110350408, Aadhar No. 57282890612.
62. Tirth Raj S/o Bhim Mehta Address - House No. 8, Mehta Lane, Ward No. 8,
Rajganj, P.S. Bihariganj, District Madhepura, Bihar - 852101, Mob -
8081105945.
63. Varunesh Vaibhav Mishra S/o Veerenda Prasad Mishra Address - House No.
107, Ramwagpur, Shravasti, Uttar Pradesh, Shikari Chawra - 271803.
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64. Praveen Kumar S/o Shivanandan Chaurasia Address - Madharpur,
Madarpur, P.S. Maheshkhunt, Khagaria, Bihar - 881213.
65. Sangam Kumar S/o Krishna Prasad Add and P.O. Maharaj Ganj, P.S.
Tilouthu, Dist - Rohtas, State - Bihar, Mob - 9122414483, Roll Number -
3110360319.
66. Rakesh Kumar S/o Muni Lal Mandal Vill - Letabaran, Post - Fulli Dumar,
P.S. - Fullidumar, Dist - Banka, Pin No. 813207, Roll No. 3110061135.
67. Arun Kumar S/o Shyama Prasad Vill and P.O. - Lai, P.S. - Bihta, Dist - Patna
(Bihar) Pin - 801112, Roll - 3110351440.
68. Kumar Virendra Son of Satyendra Kumar Yadav Neal Ideal Coaching Centre
Ward No. 23, Bapu Nagar, Baluahi, P.S. - Khagaria, Distt. - Khagaria, Pin -
851204, Roll No. 3110050340.
69. Uma Bharti S/o Narendra Sharma At and P.O. and P.S. - Naugar, Jehanabad
Bihar Pin - 804425, Roll No. 3110200124.
70. Purshottam Kumar S/o Basant Kumar At - Bhitthi, Post - Jogdisha, P.S. and
Dist - Banka, Pin - 813102, Roll No. 3110420515.
71. Shankar Choudhary S/o Ramdev Choudhary Vill - Baliya Bigha, P.O. -
Barawdi, P.S. - Rahui, Distt - Nalanda (Bihar) Roll No. 3110320235.
72. Ritesh Kumar S/o Ambika Paswan Address - Vill P.O. - IIara, P.S. - Cerki,
Dist - Gaya Bihar,Pin - 824237, Roll No. - 3110130107, Mobile No. -
9304798447.
73. Anupam D/o Anik Kr. Sharma Address - Ramdash Path B - Area Mithapur
Patna - 1, Mob No. 9534515081, Roll No. 3110360460.
74. Sonu Kumar S/o Sadh Sharan Prasad Vill - Barhauna, P.O. - Konandpur, P.S.
- Pakriwaramn, Dist - Nawada (Bihar) Pin - 805124, Roll No. 3110100015.
75. Vikash Kumar S/o Dev Nandan Tiwari Mateshwari Bhawan Behind of Ara
Machine, Vill - Tarbangla, P.O. and P.S. Dehri-On-Sone, Dist - Rohtas, State
- Bihar, Pin - 821307, Roll No. 3110280106.
76. Kumari Vijaya Lakshmi Satya Narayan Prasad Add - Ravi Shankar Pd. Ravi
(Manager Tech) 174 - Kotilya Nagal, P.S. - Behenary College, Near Idgah,
Pin - 800014, Roll No. 3110140444.
77. Surya Kamal Nirala Shyam Bihari Singh Roll No. 31104000395 Address -
House/Plot No. 3797, Ward No. 10, Vill - Sansa, P.O. - Sansa, P.S.
Daudnagar, Distt - Aurangabad, State - Bihar, Pin Code - 824143, Aadhar
No. 508728903778.
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78. Ratnesh Kumar S/o Chandraketu Rai Vill - Chak Sho, Post and P.S. Mahnar,
Dist - Vaishali, Pin - 844506, Roll No. 3110351318.
79. Nisha Kumari Daughter of Uma Kant Singh Resident of Kotwali Campus,
P.S. - Kotwali, District - Patna.
80. Md Asgar Imam Son of Md. Ijharul Haque Pin - 841506, Roll No.
3110330529, Address - Bharatpur Siwan Mohalla - Bharatpur, P.S. -
Gautambudh Nagar, (Tarwara), District - Birpur (U.P.), Pin No. 9162461302.
81. Ravi Shankar Prasad S/o Devendra Prasad Nalanda Colony Kankarbagh,
Patna - 800020, Mob - 9386897727.
82. Abhay Arya S/o Brhamchari Bharat Singh Village - Mokimpur, Post -
Suitha, P/s - Parsa Bazar, Dist - Patna.
83. Reetikesh Kumar S/o Bijendra Choudhari Roll No. 3110010698, Vill -
Jamuhara, P.O. Chechadhi, P.S. Obra, Dist. - Aurangabad, Pin - 824124, Pin
- 824124.
84. Chandrawati Kumari D/o Nagendra Prasad Roll No. 3110410259, Vill -
Meerchak, P.O. - Moshma, P.S. Warsaliganj, Dist. - Nawada.
85. Gautam Kumar S/o Aditya Kumar Roll No. 3110050087, At and P.O. -
Maniappa, P.S. - Matihahi, Dist - Begusarai, Pin No. 851129.
86. Santosh Pandey S/o Satyavrat Pandey Roll No. 3110060830, Add -
Lakhibag Gaya, P.O. Buniyadganj, P.S. - Muffasil, P.S. Gaya, Pin Code -
823003.
87. Ram Krishan Kumar S/o Birendra Kumar Singh Vill and P.O. Kandap, P.S. -
Gaurichak, Patna - 80445, Roll No. 3110370207.
88. Mithilesh Kumar Gupta S/o Buddhi Ram Sah Roll No - 3110170008, Add -
Sarangpur, P.S. - Kochas, Pin - 821112, Dist. - Rohtas, Bihar.
89. Deepa Sharma D/o Manju Sharma Roll No. 3110360637, Add - C/o - Manju
Sharma Moh - Suipuri Near Raj Medical Hall, P.S. Distt. - Buxar - 802101.
90. Anand Raj Ram Ayodhya Pd. Gupta Add - Sonpur Minabazar Chowk,
P.O.and Thana - Sonpur, Dist. - Saran,Pin - 841101, Roll No. 3110340520.
91. Stalin Kumar S/o Ashok Kumar Vimal Address - Vill and P.O. - Pusaho, P.S.
Bitha, Dist - Samastipur, Roll No. 3110060897.
92. Vikrant Kumar Upadhyay S/o Vinod Upadhyay House No. 1, Near Devi
Sthan, Vill - Muudihan, P.O. Brawan Pala, P.S. - Darihat, Rohtas, Bihar, Pin
- 821306, Roll No. 3110260255.
93. Dhananjay Kumar S/o Ramakant Ray Roll No. 3110410176, Add. - W - 01,
Pravezabad, Bihar, P.S. Sonpur, Dist - Saran, Pin 841101
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94. Ashutosh Kumar S/o Ram Sudhma Choudhary Vill - Telahara, Post -
Telhara, P.O.- Telhara, P.S. - Telhara, Dist. - Nalanda Bihar Pin - 80136, Roll
No. 3110370173, Mob No. 7992346147.
95. Vinay Kumar S/o Kedar Mahto Vill - Jananpur, Post - Bachhwara, P.O. and
P.S. Bachhwara, Dist - Begusarai, Pin - 851111, Roll No. 3110190450, Mob
No. 957071652.
96. Jainendra Kumar S/o Radheshyam Mehta Vill - Rajnjara, P.O. - Rajeshwari,
P.S. Chhatapur, Dist. - Supaul, Pin - 852214, Roll No. 3110030158.
97. Shashi Ranjan S/o Gyan Dutta Sharma Vill. - Shastri Colony Jamui, Post -
Jamui, Dist. - Jamui, Pin - 811307, Roll No. 3110330341.
98. Kunal Kumar Sharma S/o Shakti Lal Sharma Vill. - Shastri Colony Jamui,
Post - Jamui, Dist. - Jamui, Pin - 811307, Roll No. 3110330341.
99. Suman Kumar S/o Ramnandan Singh Vill.- Hirdanbigha, Post - Barahiya,
P.S. - Barahiya, Dist. - Lakhisarai, Pin - 811302, Roll No. 3110120339.
100 Amit Kumar S/o Sagar Malakar At - P.H.E.D. Colony, Rajgir, P.O. and P.S.
. Rajgir, Dist. - Nalanda (Bihar), Pin - 803116, Roll No. 3110040025.
101 Ravi Kumar S/o Rama Shankar Raman at Ghoghi, P.O. and P.S.- Piribazar,
. Dist.- Lakhisarai Bihar, Pin - 811112, Roll No. - 3110390151.
102 Madhulika S/o Dharmendra Kumar Sinha Road No. - 8, House No. - 24,
. Patel Nagar, P.S. Shastri Nagar, Dist. - Patna, Roll No. - 3110240193.
103 Vikash Kumar Singh S/o Ravindra Singh Vill and Post - Atims, P.S. -
. Nasriganj, Dist. - Rohtas (Bihar), Pin - 821310, Roll No. - 3110260242.
104 Dharmraj Kumar Vitragi S/o Singeshwar Paswan Vill - Budhpuraiya, P.O.
. and P.S. - Paraiya, Dist. - Gaya (Bihar), Pin - 824209, Mobile No.
8294761817, Roll No. 3110361280.
105 Abhishek Kumar S/o Dilip Kumar Vill. and P.O. - Sarbahoa, P.S.
. Khizersarai, Dist. - Gaya, Pin - 824233, Roll No. 3110370281.
106 Shashi Ranjan Kumar S/o Uday Kumar Vill. - Nagwan, P.O. Nagwan Pathra,
. P.S. - Imamganj, Dist. - Gaya, Pin - 824210, Roll No. - 3110420919.
107 Amit Kumar S/o Surendra Singh Vill. - Pachrukhwa, P.O. - Sonauly, P.S. -
. Mashrak, Dist. - Saran, Pin - 841421, Roll No. - 3110280186.
108 Sakina Khatun S/o Rustam Ansari Vill. and P.O.- Amanon, P.S. - Narhi, Dist.
. - Balia (U.P.), Pin - 277501, Roll No. 3110030396.
109 Saroj Kumar S/o Rajaram Prasad Vill. - Kotwara, P.O. - Jakhim, P.S. -
. Raphiganj, Dist. - Aurangabad (Bihar), Pin - 824122, Roll No. -
3110080114.
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110 Raghwendra Kumar Rai S/o Rajbahadur Ray At Nataraon, Taraom, P.S.
. Nasariganj Rohtas Bihar, Pin - 821310, Roll No. 3110360458.
111. Gulshan Kumar Singh S/o Sanjay Kumar Singh At - Narayanpur, Dehri
Sone, P.S. and District - Jamui, Pin - 811307, Roll No. - 311240719.
112 Ranjit Kumar S/o Arjun Ram At Kulharia, P.S. Koilwar, Bhojpur (Bihar) Pin
. - 802160, Roll No. 3110100518.
113 Hari Shankar Kumar S/o Binodram Vill and P.O. - Lahthan, P.S. - Agiaon
. Bazar, Dist- Bhojpur, Pin - 802202, Roll No. 3110160452.
114 Gagan Kumar S/o Suresh Prasad R/o Sahu Store, Main Road, Amiyawar P.S.
. Nasriganj, Rohtas, Bihar, Pin - 821310, Roll No. 3110040306.
115 Chandan Kumar S/o Ganesh Ram Vill - Rampur Launa, P.O. Rampur Launa,
. P.S. - Bhagwanpur Hat, Dist. Siwan, Pin Code - 8411507 Roll No.
3110170235.
116 Krishna Kumar Father- Sant Sah Vill and P.O. - Lilwanchh, P.S. - Dinara,
. Dist. - Rohtas, P.Code - 802218, Roll No. 3110290379.
117 Manisha Jha D/o Kapileshwar Jha Vill and P.O. - Manik Chouk, P.S.
. Runnisaidpur, Dist. - Sitamarhi, Pin - 843323, Roll No. 3110350824.
118 Anshu Kumari D/o Ashok Kumar Singh At and P.O. - Bahwal, P.S. Gorari,
. Dist - Rohtas (Bihar),Pin - 802214, Roll - 3110010537.
119 Manjesh Kumar S/o Dinesh Prasad At - Basahi, P.O. Churamanchak, P.S. -
. Bhagwanpur, Dist. - Begusarai, Pin No. 851133, Roll No. 3110060064.
120 Anjesh Kumar S/o Dinesh Prasad At - Basahi, P.O. Churamanchak, P.S. -
. Bhagwanpur, Dist. - Begusarai, Pin No. 851133, Roll No. 3110160479.
121 Raviraj Soni S/o Rash Bihari Prasad Vill and P.O. - Gorari, P.S. Karakat,
. Gorari, Dist. - Rohtas, Bihar - 802214, Roll No. 3110040249.
122 Rahul Kumar S/o Deepnarayan Yadav Vill - Brahakurva, P.O. Bhatni Bazar,
. P.S. - Kumarkhand, Dist. - Madhepura, Pin - 852112, Roll No. 3110351564.
123 Gajendra Kumar S/o Gopal Prasad Bhagat Behind Prachin Devi Mandir
. Purani Bijli Colony, P.S. and Distt Jehanabad, Bihar, Pin - 804408, Roll -
3110030509.
124 Mintu Kumar Vill - Mataso, P.O. Akamba, P.S. - Fatehpur, Dist. - Gaya, Pin
. - 824232, Roll No. 3110060382.
125 Raushan Raj S/o Sheo Narayan Singh at Narsani, P.O. - Itwan, P.S. Haspura,
. Dist. - Aurangabad Bihar, Pin - 824120, Roll No. 3110090215.
126 Aakash Kumar Pandey S/o Shashikant Pandey At - Pandey Bhawan Near
. UCO Bank, Mohan Bazar, P.O.Mohan Bazar (Jharkhand), Pin - 828119, Roll
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No. 3110100611.
127 Sandeep Kumar Rishikesh S/o K.P. Singh Adarsh Bihar Colony H. No. 403,
. Gola Road P.O. - Danapur Cant., P.S. - Danapur, Dist - Patna (Bihar), Pin -
801503, Roll No. 3110010251.
128 Ranjit Kumar S/o Sanjivan Prasad Rai Vill - Nazarmeera (Sohad Rai Ke
. Tola), P.O. - Sonpur, P.S. - Sonpur, Dist. - Saran (Bihar), Pin 841101, Roll
No. 3110240093.
129 Subodh Kr. Yadav S/o Jagdev Yadav Vill - Israhata, P.O. - Lahta, P.S. -
. Manigachi, Dist - Darbhanga, Pin - 847423, Roll No. 3110400065.
130 Manikesh Kumar S/o Ramanand Paswan Vill - Saidpur, P.O.Karauta, P.S.
. Salimpur, Dist. - Patna, State - Bihar,Pin Code - 803202, Roll No.
3110370003.
131 Amit Kumar S/o Birendra Prasad Sah At - Choura Parwaha, Post Majhua,
. P.S. - Forbesganj, Dist - Araria, Pin 854318, Roll No. 3110140438.
132 Gautam Kumar S/o Chandradeo Prasad Vill and P.O. Dahiya, P.S. - Khire
. More, Dist - Patna, Pin Code - 801110, Roll No. 3110040230.
133 Sujit Kumar S/o Vijay Paswan Vill - Simaru, P.O. - Gurua, P.S. - Gurua,
. Dist. - Gaya (Bihar), Pin - 824205, Roll No. 3110280430.
134 Azad Ali S/o Saddik Ali Vill and Post - Ami, P.S. - Dighwara, Dist - Saran
. (Chapra), Pin - 841207, Roll No. 3110070343.
135 Rahul Kumar Singh S/o Prem Nath Singh Vill - Kalani, P.O. - Thakura, P.S.
. - Ramgarh, Dist. - Kaimur, Pin Code - 802132, Roll No. 3110380002.
136 Ajay Kumar S/o Rambinay Prasad At and P.O. - Narkatia, P.S. Darpa,
. District - East Champaran, Pin - 845301, Roll No. 3110190369.
137 Rajni Kant Piyush S/o Anajni Kumar Siwan Vill and P.O. - Kahanpur Mal,
. P.S. - Bath, Dist. - Bhagalpur,Pin - 813113, Roll No. 3110140855.
138 Rakesh Kumar S/o Ram Kumar Singh Vill - Kobwa, P.O. - Sakarwa,
. Nawada, Dist. - Gaya, Bihar - 805131, Roll No. 3110340201.
139 Vikash Kumar S/o Vijay Paswan Vill - Dighe Moula Ganj, P.O. - Dighe, P.S.
. - Konch, Dist. -Gaya (Bihar), Pin Code - 824118, Roll No. 3110320458.
140 Vinay Vimal S/o Deo Narayan Roy At Main Road, P.S. Madhepura, W.N.
. 20, Dist. - Madhepura, Pin - 852113, Roll No. 3110360631.
141 Amit Verma S/o Ashok Kumar Vill Hilsa, P.O. - Hilsa, P.S. - Hilsa, Dist -
. Nalanda, Pin - 801302, Roll No. - 311040473.
142 Chhotu Kumar S/o Shiv Prasad Ram Vill - Bharkuriya, P.O. Belwan, P.S.
. Agrer, Dist - Rohtas, Pin - 802217, Roll No. 3110220114.
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143 Urmila Kumari S/o Baleshwar Paswan Vill - Bharkuriya, P.O. Belwan, P.S.
. Agrer, Dist - Rohtas, Pin - 802217, Roll No. 3110140703.
144 Sunita Kumari D/o Jai Prakash Sharma Vill - Dhobdihan, P.O. Taron, P.S.
. Nasriganj, Dist - Rohtas, Pin - 821310, Roll - 3110340439.
145 Rahul Kumar S/o Arvind Verma At - Hardash Chak, P.O. - Koshi College,
. P.S. - Muffasil, Pin - 851205, Dist - Khagaria Bihar Roll No. 3110420812.
146 Vijay Kumar Gupta S/o Gupteshwar Gupta Vill - Indrath Kala, P.O. - Kastar,
. Mahadev, P.S. Bikramganj, Dist - Rohtas Bihar, Pin Code - 802212, Mob -
9122859489, Roll Number - 3110160387.
147 Rajesh Kumar S/o Bisheshwar Prasad Yadav Vill - Kandopur, P.O. Adampur,
. P.S. - Giriyak, Dist - Nalanda (Bihar), Pin - 803109, Mob - 8409052193,
Roll No. 3110350317.
148 Sanjay Kumar Singh S/o Kanhaiya Singh Nehru Nagar, P.S. - Buxar, P.O.-
. Buxar, Pin - 802101, Roll No. 311020097.
149 Arun Kumar S/o Yodhi Mistry Vill - Bhellu Bigha, P.O. and P.S. - Kako,
. Distt - Jehanabad, Pin - 804418, Mobile No. 7004592465, S.I. (Mains) Roll
No. 3110180326.
150 Pramod Kumar S/o Rajkumar Paswan At - Manpur Gandhi Nagar, P.O. -
. Buniyadganj, P.S. - Muffasil, Dist - Gaya (Bihar), Pin - 823003, Mob -
9122136878, Roll No. 3110040432.
151 Avinash Rajranjan S/o Bhagwan Singh At - Khatiba, P.O. and P.S. - Itarhi,
. Dist. - Buxar, Pin - 802123, Roll No. 3110120500.
152 Vicky Kumar S/o Anui Kumar Sah At - Shankarpuri Sadpura, P.O. Ramna,
. P.S. - Kazimohammadpur, Dist. - Muzaffarpur, State - Bihar, Pin - 842002,
Roll No. 9110220190.
153 Ranjeet Kumar S/o Alakhdeo Singh Vill - Koni, P.O. and P.S. - Tandwa, Dist
. - Aurangabad (Bihar), Pin - 824302, Roll No. 3110011364.
154 Subhash Kumar S/o Ramshwaarath Yadav Add - 130, Block A - Nehru
. Vihar, Unthu (824101), Roll No. 3110300445.
155 Vinita, Father's name Krishna Kumar Address - Near Girls High School,
. Mohalla - Kashipur, Ward No. 14, P.O. and P.S. Samastipur, Dist -
Samastipur, State - Bihar, Roll No. 3110250348.
156 Navin Kumar S/o Ram Kailash Singh R/o Harsingpur, Harsingpur Manik
. Chauk, Sitamarhi, Bihar - 843323, Roll No. 3110040233.
157 Jitendra Kumar Tiwari Son of Amardev Tiwari Resident of village -
Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019
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. Chhitouni Dhanwan, P.S. Baniapur, District - Saran.
158 Naulesh Kumar Son of Baleshwar Yadav Resident of Village - Tetariya
. Nadira, P.S. Khizersarai, District - Gaya.
159 Himanshu Kumar Son of Daniklal Das Resident of Village - Fatehpur, P.O.
. Jamalpur Gogri, P.S. Gogri Fatehpur, District - Khagaria.
160 Vikash Kumar Gupta Son of Kapil Deo Gupta Resident of Mahajan Toli,
. Ward No. 14, P.S. Brahampur, District - Buxar.
161 Bantu Kumar Son of Rajaram Singh Resident of Village - Chatar Gat, P.O.
. Chatarghat Badhchatar, Khagaria Mukhiya Dakghar, P.S. Alauli, District -
Khagaria.
162 Dharmveer Kumar Choudhary Son of Vijay Choudhary Resident of Nisad
. Tola Gali, Lal Darwaja, Munger, Bariyarpur, P.S. Kotwali (Munger), District
- Munger.
163 Ramu Kumar Son of Janeshwar Singh Resident of Rampur Waina, Rampur
. Waina, P.S. Parasi, District Arwal.
164 Vishal Kumar Son of Om Prakash Shah Resident of Bagsadhoram, P.O.
. Begampur, P.S. Chowk, District - Patna.
165 Rajeev Ranjan Son of Madan Prasad Singh Resident of New Sabajpura, P.O.
. Khagaul, P.S. Phulwarisharif, District - Patna.
166 Anil Kumar Son of Rampukar Ray Resident of village - Sherpur Jalal, P.O.
. Ababakarpur, P.S. Goraul, District - Vaishali.
167 Kumar Ujjwal Son of Lal Mohan Prasad Resident of Tilak Nagal, Mali Tola,
. P.S. Begusarai, District - Begusarai.
168 Manish Kumar Son of Om Prakash Sinha Resident of 28, Behind Head
. Office, Indrapuri, P.S. Gopalganj, District - Gopalganj.
169 Shambhu Kumar Son of Rajkumar Sah Resident of Sher Gopalganj, P.S.
. Sidhwalia, District - Gopalganj.
170 Prem Roshan Kumar Son of Virendra Kumar Resident of Bathana, P.O.
. Bijdhari, P.S. Keshariya, District - East Champaran.
171 Anjana Kumari Wife of Babulal Prasad Resident of Dharmshala Chowk,
. Mahuwa Shahid, Near Gandhi Maidan, P.S. Aurangabad, District -
Aurangabad.
172 Pramod Kumar Son of Kanhaiya Singh Resident of Jatuli Dera, P.S.
. Dhansoi, District - Buxar.
173 Aman Kumar Srivastava Son of Rana Pratap Lal Resident of Sohani Patti
. Gauri Shankar Mandir, House No. 75, Buxar.
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174 Dhiraj Kumar Choudhary Son of Shashi Bhushan Choudhary Resident of
. P.P. Road, Ward No. 13, District - Buxar.
175 Amarjit Kumar Son of Awadhesh Singh Resident of Village - Malichak, P.O.
. Schoraya, P.S. Parasbigha, District - Jehanabad.
176 Jitendra Rajak Son of Kartik Rajak Resident of Quarter No. B3/CD, B -
. Type Colony, Hariharpur, P.S. Dhanbad, District - Jharkhand.
177 Brijesh Kumar Son of Satyavir Singh Resident of 255, Kalu Ki Dhikoli,
. District - Baghpat, Uttar Pradesh.
178 Ravindra Kumar Son of Basudeo Prasad Yadav Resident of Darha, P.S.
. Darha, District - Jamui.
179 Dharmbeer Chaudhary Son of Ramdev Chaudhary Resident of Mai Laxmi
. Temple, P.S. Farida, District Nalanda.
180 Akhilesh Kumar Son of Baleshwar Prasad Singh Resident of Bholsar, P.O.
. Ekchari, P.S. Rasalpur (Kahalgaon), District - Bhagalpur.
181 Jangvir Bahadur Son of Surya Narayan Yadav Resident of Ladma,
. Kahalgaon, P.O. Maheshamunda, P.S. Kahalgaon, District - Bhagalpur.
182 Md. Wakil Ahmad Son of Md. Abdul Ganni Resident of Sikathi, P.O.
. Dinara, P.S. Sikkathi, District - Buxar.
183 Tripurari Sharan Mishra Son of Dhaneshwar Mishra Resident of Village -
. Mushehari, P.O. and P.S. - Kateya, District - Gopalganj.
184 Deepak Kumar Son of Mithilesh Kumar Singh Resident of B 36, Prabhunath
. Nagar, Near Shiv Mandir, P.S. -Thawe, District - Gopalganj.
185 Dinesh Kumar Son of Jagnnath Prasad Resident of 48 Muda Chhapra Road,
. P.S. Shripur, District East Champaran.
186 Sanjeet Kumar Mahto Son of Ram Prasad Mahto Resident of Malkichak
. Dilawarpur, P.O. Malkichak, P.S. Bahadurpur, District - Darbhanga.
187 Mukesh Kumar Son of Balbodh Thakur Resident of Village - Bhairopati,
. Bank Colony, P.O. Milkichak, P.S. - Bahadurpur, District - Darbhanga.
188 Sandeep Kumar Son of Yamuna Prasad Resident of Village Sahabad, P.S.
. Pirpainti, P.S. Mirza, District - Bhagalpur.
189 Chetan Kumar Son of Rambabu Yadav Resident of Village - Saraipur, Ward
. No. 4, P.S. Ganga Bridge, District - Vaishali.
190 Amrita Kumari Daughter of Madan Mohan Prasad Singh Resident of Village
. - Shankar Bigha, P.S. Sakurabad, District Jehanabad.
191 Poonam Kumari Daughter of Ajay Kumar Singh Resident of Lakhipur Koli,
. P.O. Fatehpur, P.S. Gaurichak, District - Patna.
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192 Rahul Kumar Son of Mahesh Prasad Singh Resident of 09 Chancho Kali
. Asthan, P.S. Nariyana, District Jamui.
193 Rajesh Kumar Mahto Son of Laxman Mahto Resident of Village - Kuyri
. Bigha, P.O. Pakri, P.S. Gurwa, District - Gaya.
194 Sumit Kumar Son of Baku Mahto Resident of Ballia, P.S. Kamalpur, District
. Begusarai.
195 Vinod Kumar Son of Yamuna Prasad Yadav resident of Rajendra Nagar,
. Road No. 1, P.S. Kadamkuan, District - Patna, Roll No. 3110120084.
196 The State of Bihar through the Principal Secretary, Department of Home,
. Bihar, Patna
197 The Principal Secretary, Department of Home, Department of Home, Bihar,
. Patna
198 The Director General of Police, Bihar, Patna
.
199 The Inspector General of Police (Head Quarter), Patna
.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 233 of 2019
======================================================
1. Suraj Bhushan aged about 28 years, (Male), S/o Brijnandan Singh Resident
of Mohalla-Krishna Nagar,P.O. and P.S. Sohsarai,Dist.-Nalanda at
Biharsharif
2. Sharda Kumari, aged about 26 years (Female) D/o Rajendra Singh Yadav
Resident of Village-Chakiya,P.S. Paliganj,Dist.-Patna
3. Sapan Kumar aged about 27 years, Male, S/o Ganesh Prasad Singh Resident
of Village-Budhoura,P.S. Alouli,Dist.-Khagaria
4. Rupam Priyadarshini aged about 26 years, Female, D/o Shashi Dhar Malick
Resident of M.R.G. High School,Andhra Tharhi,Dist.-Madhubani
5. Babita Kumari, aged about 27 years, Female, D/o Bhuvneshwar Ray
Resident sof Village-Bhanborhan,P.SD. Handaha,Dist.-Vaislhali
Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019
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6. Vijendra Ram, aged about 27 years, Male, S/o Ramakant Ram Resident of
Village-Korara,P.S. Mairwa,Dist.-Siwan
7. Raju Kumar, aged about 27 years, Male, S/o Chhatrapati Ram Resident of
Village-Sanisonakara,P.S. Raghunathapur,Dist.-Siwan
8. Prakash Kumar, aged about 23 years, Male, S/o Sunil Saw Resident of
Village-Satparsa,P.S.Dhanarua,Dist.-Patna
9. Sanjay Kumar Mandal, aged about 26 years, Male, S/o Jagarnath Mandal
Resident of Village-Dhihlahi,P.S.-Bishunpur,Dist.-Darbhanga
10. Agaru Babu Chanka, aged about 30 years, male S/o Ramayan Singh
Resident of Village-Chanka,P.S. Nokha,Dist.-Rohtas
11. Sumesh Kumar, aged about 25 years, Male S/o Pramod Kumar Resident of
Village-Muraura,P.S. Biharsharif,Dist.-Nalanda
12. Raj Kumar Bharti, aged about 27 years, Male S/o Bhuvenshwar Ram
Resident of Village-Joranwarganj,P.S.Kumarkhand,Dist.-Madhepura
13. Parma Nand Kamat, aged about 22 years, Male S/o Shyam Sundar Singh
Resident of Village-Parsa ,P.S. Ghoghardiha,Dist.-Madhubani
14. Pankaj Pratap, aged about 23 years, Male, S/o Suresh Paswan Resident of
Village-Bala Bigha,P.S. Belaganj,Dist.-Gaya
15. Sonu Kumar, aged about 23 years, Male, S/o Arun Kumar Singh Resident of
Village-Rajawar,P.S. Rajoun,Dist.-Banka
16. Ashutosh Kumar, aged about 25 years, Male, S/o Awadesh ytadav Resident
of Village-Mahvaddi,P.S.Halsi,Dist.-Lakhisarai
17. Shimpy, aged about 24 years, Male D/o Dhananjay Kumar Resident of
Village-Kharuara,P.S.Harnaur,Dist.-Nalanda
18. Raman Raut, aged about 29 years, Male S/o Lal Raut Resident of Village-
Harigadh,P.S. Alinagar,Dist.-Darbhanga
19. Ajay Kumar, aged about 26 years, Male S/o Ramnarayan Singh Resident of
Village-Sidhabandh,P.S. Itarhi,Dist.-Buxar
20. Sanjay Kumar Singh, aged about 24 years, Male S/o Pansinjar Singh
Resident of Village-Barahana,P.S. Itarhi,Dist.-Buxar
21. Rajeev Kumar Yadav, aged about 24 years, Male S/o Ram Narayan Yadav
Resident of Village-Ladha,P.S. Kamtaul,Dist.-Darbhanga
22. Krishna Kumar, aged about 23 years, Male S/o Jayshri Singh Resdident of
Village-Semariya P.S. Sonhan,Dist.-Kaimur
23. Vishal Kumar, aged about 23 years, Male S/o Om Prakash Paswan Resident
of Village-Maner Nai basti,P.S. Maner,Dist.-Patna
Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019
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24. Vikas Kumar, aged about 24 years, Male son of Sujeendra Pd. Resident of
Village-Jamuara,P.S. Hilsa,Dist.-Nalanda
25. Raushan Kumar, aged about 26 years, Male S/o Sharwan Kumar Resident of
Village-Jolahbigha,P.S. Kako,Dist.-Jehanabad
26. Sanjay Paswan, aged about 28 years, Male S/o Umedi Paswan Vill.-Sirua,
P.s.- Baheri, Distt.-Darbhanga
27. Rajeev Ranjan, aged about 22 years, Male S/o Kameshwar Narayan Yadav
Vill.-Barail, P.s.-Babubarhi, Distt.-Madhubani
28. Mukesh Kumar Singh, aged about 28 years, Male S/o Mahendra Singh
Vill.- Chanka, P.s.-Nokha, Distt.-Rohtas
29. Arvind Kumar, aged about 24 years, Male S/o Ramswarup Paswan Vill.-
Husena Bujurg, P.s.- Goraul, Distt.- Vaishali
30. Anil Kumar Rajak, aged about 23 years, Male S/o Gajar Rajak Vill.-Naraina,
Ps- Chenari, Distt.- Rohtas
31. Ravikishan Kumar, aged about 24 years, Male S/o Shankar Pandit Vill.-
Bhadas, South, Ward No. 8, P.s.- Mufassil, Distt.- Khagaria
32. Ram Sharan Sah, aged about 24 years, Male S/o Vimlesh Sah Vill.- Tedhiya,
P.s.-Sahiyara, Distt.- Sitamarhi
33. Aditi Kumari, aged about 23 years, Female, D/o Late Sushil Kumar Yadav
Vill.- Arsunday, P.s.- Kanke, Distt.-Ranchi (Jharkhand)
34. Kumari Priyanka Yadav, aged about 25 years, Female D/o Nandlal Yadav
Ward No. 13, Near Post Office, Belthara road, P.s.-Ubhaun, Distt.- Ballia
35. Anupam Kumari, aged about 23 years, Female, D/o Subodh Thakur Vill.-
Kabella, P.s.- Parbatia, Distt.- Khagaria
36. Khushbu Kumari, aged about 26 years, Female, D/o Janardan Vill.-Gonawa
Nawada, P.s.- Nawada, Distt.- Nawada
37. Alok Kumar, aged about 25 years, Male S/o Rabindra Gupta Vill.-
Maharajganj, P.s.- Tilouthu, Distt.- Rohtas
38. Rubi Kumari, aged about 27 years, Female, D/o Ramashankar Prasad Vill.-
Bhagwanpur (Hat), P.s.- Bhagwanpur (Hat), Distt.- Siwan
39. Roshani Kumari, aged about 23 years, Female, D/o Shambhu Chaudhary
Vill.-Murliganj, P.s.- Murliganj, Distt.- Madhepura
40. Anjor Akela, aged about 25 years, Male S/o Jagdish Chaudhary Vill.-
Basudewa, P.s.- Nawanagar, Distt.- Buxar
41. Babli Kumari, aged about 24 years, Female, D/o Shailandra Singh Vill.-
Sahri, P.s.- Barh, Distt.-Patna
Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019
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42. Bharti Kumari, aged about 25 years, FemaleD/o Ashok Kumar Singh Vill.-
Badpur, P.s.- Maranchi, Distt.- Patna
43. Puja Kumari, aged about 24 years, Female, S/o Narendra Singh Vill.-
Bhojubigha, P.s.- Bodhgaya, Distt.- Gaya
44. Priyanka Kumari, aged about 25 years, Female, D/o Vinod Singh Vill.-
Alwalpur, P.s.- Gaurichak, Distt.-Patna
45. Kanchan Kumari, aged about 36 years, Female D/o Balgovind Prasad
Mohalla-Amardeep Nagar, Jyotish Path, Jaganpura, Ramkrishna Nagar, P.s.-
Ramkrishna Nagar, Distt.- Patna
46. Khushboo Kumari, aged about 26 years, Female, D/o Harinandan Ray Vill.-
Sherpur Jalal, P.s.- Goraul, Distt.-Vaishali
47. Manoo Ray, aged about 25 years, Male S/o Hira Ray Vill.- Bhattpurwan,
P.s.-Kudhani, Distt.-Kaimur
48. Prity Kumari, aged about 23 years, Female D/o Praful Kumar Vill.-Aifni,
P.s.- Ariyari, Distt.-Sheikhpura
49. Vivek Kumar, aged about 25 years, Male S/o Arun Yadav Vill.-Kharra, P.s.-
Surajgarha, Kharra, P.s.- Kharra, Distt.-Lakhisarai
50. Prem Prakash Sharma, aged about 30 years, Male S/o Satyendra Sharma
Vill.-Mirdadpur, P.s.-Guraru, Distt.-Gaya
51. Anil Kumar, aged about 32 years, Male S/o Hari Paswan Vill.-Gondu Bigha,
P.s.-Hilsa, Distt.-Nalanda
52. Raushan Kumar, aged about 26 years, Male S/o Satyendra Narayan Singh
Vill.-Walidad, P.s.-Mehandia, Distt.-Arwal
53. Shikha Kumari, aged about 24 years, Female, D/o Ajay Kumar Vill.-Kothar,
P.s.-Fatehpur, Distt.-Gaya
54. Pankaj Yadav, aged about 24 years, Male S/o Mankeshwar Yadav Vill.-
Madhusareya, P.s.-Manjhagarh, Distt.-Gopalganj
55. Md. Nazre Imam, aged about 26 years, Male S/o Md. Azim Vill.-Sulindabad,
P.s.-Saharsa, Distt.-Saharsa
56. Shivam Kumar Suman, aged about 33 years, Male S/o Mayanand Prasad
Yadav Vill.-Pothia, P.s.-Simraha, Distt.-Araria
57. Ravindra Kumar Tatma, aged about 26 years, Male S/o Bhikhari Tatma Vill.-
Kurwa Laxmipur, P.s.-Simraha, Distt.-Araria
58. Laxmi Kumari, aged about 26 years, Female, D/o Chandrashekhar Sah Vill.-
Mahadevapur, P.s.-Sanhoula, Distt.-Bhagalpur
59. Aditi Kumari, aged about 23 years, Female,D/o Ajay Kumar Singh Vill.-
Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019
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Rajpur, P.s.-Sabair, Distt.-Bhagalpur
60. Mithilesh Kumar Kunal, aged about 25 years, Male S/o Sushil Kumar Sah
Vill.-Kusaha, P.s.-Bihpur, Distt.-Bhagalpur
61. Bhola Kumar, aged about 24 years, Male S/o Balmiki Sah Vill.-Saidpur, Ps.-
Gopalpur, Distt.-Bhagalpur
62. Amar Kumar, aged about 24 years, Male S/o Nathuni Ram Vill.-Karjauw,
P.s.-Chainpur, Distt.-Kaimur
63. Armod Kumar, aged about 22 years, Male S/o Ravindra Bhagat Vill.-Palka,
P.s.-Bhabhua, Distt.-Kaimur
64. Jyotish Kumar, aged about 23 years, Male S/o Bahadur Ram Vill.-Kawar,
P.s.- Bhabhua, Distt.-Kaimur
65. Jawahar Lal Ram, aged about 23 years, Male S/o Nagina Ram Vill.-Vaina,
P.s.-Kudra, Distt.-Kaimur
66. Abhishek Kumar Mishra, aged about 24 years, Male S/o Siyaram Mishra
Vill.-Babupur, P.s.-Ishipur, Distt.-Bhagalpur
67. Vishal Kumar, aged about 23 years, Male S/o Muni Lal Singh Vill.-
Chargoria, P.s.-Nasriganj, Distt.-Rohtas
68. Jayprakash Kumar, aged about 24 years, Male S/o Rajendra Prasad Mehta
Vill.-Patori, P.s.-Singheshwar, Distt.-Madhepura
69. Ravi Kumar, aged about 25 years, Male S/o Parshuram Singh Vill.-Pinjari,
P.s.-Barbigha, Distt.-Sheikhpura
70. Brajesh Kumar Singh, aged about 24 years, Male S/o Uday Singh Vill.-
Sewati, P.s.-Dhanarua, Distt.-Patna
71. Priyanka Kumari, aged about 25 years, Female, D/o Nagendra Prasad Vill.-
Bairgania, P.s.-Bairgania, Distt.-Sitamarhi
72. Ankita Singh, aged about 27 years, Female D/o Surendra Prasad Singh Vill.-
Niranjanpor, Vishwamitra Colony, Sarimpur, P.s.-Industrial Area, Distt.-
Buxar
73. Akhilesh Kumar, aged about 24 years, Male Son of Ram Vinay Saw
Resident of Village- Usas, P.S.- Konch, District- Gaya
74. Chanchal Kumar, aged about 27 years, Male Son of Satish Kumar Chaurasia
Resident of Village- Dogachhi, P.S.- Kasba, District- Purnea
75. Rajesh Kumar, aged about 26 years, Male Son of Krishana Dev Resident of
Village- Pranpur, P.S.- Mufassil, District- Nawada
76. Randhir Kumar, aged about 22 years, Male Son of Ramnandan Prasad,
Resident of Village- Jodhan Bigha, P.S.- Bechhi, District- Nalanda.
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77. Sumit Kumar, aged about 26 years, Male Son of Late Arbind Prasad Singh,
Resident of Aashram Tola, Ward No. 02, P.S.- Mauihari, District- Katihar.
78. Amit Kumar Sah, aged about 25 years, Male Son of Sri Upendra Prasad Sah,
Resident of Village- Perwaha, P.S.- Farbisganj, District- Araria.
79. Vikas Kumar, aged about 23 years, Male Son of Banarsi Singh, Resident of
village- Ekamba, P.S.- Kodha, District- Katihar.
80. Neeraj Kumar Chaudhary, aged about 25 years, Male Son of Bhawani
Shankar Chaudhary, Resident of Village- Persay, P.S.- Asarganj, District-
Munger.
81. Punam Kumari, aged about 34 years, Female, Wife of Vijay Kumar Singh,
Resident of Village- Nek Name Sah, Durga Lane, P.S.- Ishakchak, District-
Bhagalpur.
82. Suman Saurabh, aged about 28 years, Male Son of Lalo Prasad, Resident of
Village- Ramdeo, P.S.- Akoarpur, District- Nawada.
83. Neeraj Kumar, aged about 24 years, Male Son of Sharda Paswan Resident of
Village- Dihuri, P.S.- Konch, District- Gaya.
84. Manish Kumar, aged about 24 years, Male Son of Satish Kumar Sharma,
Resident of Village- Mangrour, P.S.- Konch, District- Gaya.
85. Kundan Kumar, aged about 27 years, Male Son of Suresh Prasad, Resident
of New Bypass Road, Harnichak, Yamuna Path, P.S.- Anisabad, District-
Patna.
86. Anish Kumar, aged about 31 years, Male Son of Ramcharitra Paswan
Resident of Village- Bochahi, P.S.- Muffasil, District- Munger.
87. Pramod Kumar, aged about 23 years, Male Son of Dinesh Prasad, Resident
of Village- Muradchak, P.S.- Dhanarua, District- Patna.
88. Bikash Kumar Singh, aged about 24 years, Male Son of Awadhesh Singh,
Resident of Village- Rasauli, P.S. Panapur, District- Saran.
89. Raushan Kumar, aged about 23 years, Male Son of Ramakant Singh,
Resident of Village- Sanokhar, P.S.- Sanokhar, District- Khagaria.
90. Jyoti Kumari, aged about 25 years, Female, D/o Birendra Kumar, Resident
of Village- Bajrangpuram, Road No. 2, Rewa Road, P.S. Sadar, District-
Bhagwanpur.
91. Mantoo Kumar, aged about 24 years, Male Son of Deo Kumar Prasad,
Resident of Village- Neora, Kushwaha Tola, P.S.- Bihta, District- Patna.
92. Pratibha Kumari, aged about 33 years, Female, D/o Ram Udgar Mahto,
Resident of Village- Khori Korbaddha, P.S. Samastipur (Muffasil), District-
Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019
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Samastipur.
93. Pankaj Kumar, aged about 28 years, Male Son of Shyam Kumar Chaurasia,
Resident of Village- Rasauli, P.S. Panapur, District- Saran.
94. Neetu Kumari, aged about 23 years, Female, D/o Surendra Singh, Resident
of Village- Mahamda, P.S.- Bathna, District- East Champaran.
95. Ravi Ranjan, aged about 23 years, Male Son of Raju Ram, Resident of
Village- Ratanpur, P.S. Ara Muffasil, District- Bhojpur.
96. Vijay Baitha, aged about 27 years, Male S/o Janak Dev, Resident of Village-
Panjwar, P.S. Raghunathpur, District- Siwan.
97. Bablu Kumar, aged about 23 years, Male S/o Janeshwar Ram, Resident of
Village- Shripur, P.S.- Ayer, District- Bhojpur.
98. Subham Kumar, aged about 24 years, Male Son of Akhilesh Kumar,
Resident of Village- Haspura, P.S. Haspura, District- Aurangabad.
99. Raju @ Jitendra Kumar, aged about 26 years, Male Son of Mahesh Pandit,
Resident of Mohalla- Pandit Nagar, P.S. Biharsharif, District- Nalanda.
100 Manish Kumar, aged about 28 years, Male Son of Ramnandan Prasad,
. Resident of Village- Saksohra, P.S. Saksohra, District- Patna.
101 Ranjeet Kumar, aged about 33 years, Male Son of Rajnandan Prasad
. Resident of Village-Salempur, P.S.- Wena, District-Nalanda.
102 Sujata Kumari, aged about 25 years, Female, D/o Suresh Prasad Sah
. Resident of Village-Sarai, P.S.-Maner, District-Patna.
103 Kamesh Kumar, aged about 26 years, Male Son of Naval Kishor Prasad
. Resident of Village-Shrirampur, P.S.-Bela, District-Sitamarhi
104 Kartiki Kumari, aged about 30 years, Female D/o bibhuti Bhushan Rai,
. Resident of Village-neora Ganj, P.S.-Bihta, District-Patna
105 Chandni Kumari, aged about 23 years, Female, D/o Surendra Pathak
. Resident of Village-Khairahin Kala, P.S. Dinara, District-Rohtas
106 Rahul Kumar, aged about 24 years, Male Son of Abdhesh Pandit Resident of
. Village-Nadhari, P.S.-Sigori, District-Patna
107 Mukesh Kumar, aged about 29 years, Male Son of Ramgiresh Sharma
. Resident of Village-Jalpura, P.S.-Arwal, District-Arwal
108 Brun Kumar Sharma, aged about 24 years, Male Son of Yogendra Sharma
. Resident of Village-Itwan, P.S.-Gurua, District-Gaya.
109 Mantu Kumar Singh, aged about 25 years, Male Son of Triloki Singh
. Resident of Village-Basdila, P.S.-Mirganj, District-Gopalganj
110 Rituraj Jaiswal, aged about 26 years, Male Son of Shivprasad Jaiswal
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. Resident of Village-Maidan, P.S.-Sursand, District-Sitamarhi
111. Tipu Sultan, aged about 27 years, Male Son of Rajan Kumar Swatantra,
Resident of Village-Kumhar Toli, P.S.-Kankarbagh, District-Patna
112 Vikram Kumar, aged about 23 years, Male Son of Pankaj Kumar Singh
. Resident of Village-Nandnama, P.S. Ramgarh Chowk, District-Lakhisarai
113 Raushan Kumar, aged about 25 years, Male Son of Shambhu Kumar
. Resident of Village-Shreepur, P.S.-Makhdumpur, District-Jehanabad
114 Nagmanpi Madhukar, aged about 41 years, Male Son of Laxman Mahto
. Resident of Village-Karua, P.S.-Chakmehsi, District-Samastipur
115 Dhananjay Kumar, aged about 38 years, Male Son of Bishun Prasad
. Resident of Village-Kumhrar Gwal toli, P.S. Agamkuan, District-Patna
116 Niwas Kumar, aged about 27 years, Male S/O-Rajendra Prasad Sharma R/O-
. Vill-Korha, P.S. Korha, District- Katihar
117 Vinod Kumar, aged about 23 years, Male S/o-Manohar Mahto R/o-Village-
. Kuradih, P.s.-Sikandra, Dist-Jamui
118 Shiwani Singh, aged about 24 years, Female, D/o- Pawan Kumar R/o-
. Village-Pure Bakshi, P.s.-Udaypur, Dist-Pratapgarh,U.P.
119 Shashi Ranjan, aged about 27 years, Male C/o-Late Morilal Paswan, R/o-
. Ganesh Lal Road, P.S.-Digha, Dist-Patna
120 Mantu Kumar, aged about 27 years, Male S/O-Prabhunath Singh R/O-
. Village-Manchitwa, P.S.-Dariyapur, SAran
121 Anand Ram, aged about 23 years, Male S/o- Surendra Ram R/o-Village-
. Naibasti, P.s.-Durgawati, Kaimur
122 Prabhat Ranjan, aged about 30 years, Male S/o-Shiv Narayan Sah R/o-
. Village- Bhagwanpur, Khajuri, P.s.-Baligaw, Vaishali
123 Ashutosh Ranjan, aged about 23 years, Male S/o- Anil Kumar R/o- Village-
. Sritola, P.s.-Nawada
124 Khusbu Kumari, aged about 25 years, Female, D/O- Vijay Sheth R/o-
. Village-Tendua Boring,P.S.-Dehri, Rohtas
125 Deobrat Kumar, aged about 28 years, Male, son of Ramashish Prasad R/o-
. Village-Bahadurpur,P.s.-Rajauli,Nawada
126 Pinki Kumari, aged about 24 years, Female, D/o-Dinesh Prasad R/o-
. Village-Dariyapur, P.s.-Islampur, Nalanda
127 Deepak Kumar Ram, aged about 24 years, Male S/o- Sushil Ram R/o-
. Village- Parghari, P.s.-Sabour,Bhagalpur
128 Nirbhay Kumar, aged about 24 years, Male, son of Rampravesh Vaidhya
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. R/o-Village-Mau, P.S.-Tekari, gaya
129 Khushbu Kumari, aged about 27 years, Female, W/o-Vikram Kant Kumar
. R/o-Village-Mahimachak,P.S.-Harnaut, Nalanda
130 Kanhaiya Kumar Jha, aged about 31 years, Male S/o- Rajendra Jha R/o-
. Village-Prasad,P.s.-Madhepur, District-Madhubani
131 Prity Kumari, aged about 25 years, Female, D/o- Late Ganesh Sharma R/o-
. Village-Patna City, P.S.-Chowk Thana,Patna
132 Prakash Kumar, aged about 28 years, Male S/o- Mangani Sah R/o- Village-
. Rulahi, P.S.-Majhauliya, West Champaran
133 Vinay Kumar, aged about 27 years, Male S/o- Mukul Prasad R/o- Village-
. Hussaini,P.S.-Kumariya Ghat, East Champaran
134 Amisha Bharti, aged about 24 years, Female, D/o- Mannu singh R/o-
. Village-Griyak Road Rajgir, Nalanda
135 Balweer Wilakshan, aged about 25 years, Male S/o- Arun Kumar Arun
. Kumar, R/o-Village-Jiyan Bigha, P.S.-Sheikhpura
136 Shiv narayan Kumar, aged about 24 years, Male S/o- Yadu Prasad R/o-
. Village- Dariyapur, P.S.-Islampur, Dist-Nalanda
137 Pankaj Kumar Paswan, aged about 32 years, Male S/0- Premchand Paswan
. R/o-Village-Merahi, P.S.-M.H.Nagar Hasanpura, Siwan
138 Rahul Kumar, aged about 28 years, Male S/o Bhola Tanti R/o-Village-Shree
. Nagar, P.s.-Sahebpur Kamal, Begusarai
139 Deepak Kumar, aged about 27 years, Male S/o- Mahendra Prasad R/o-
. Village-Harauli, P.S.-Barh,Patna
140 Shivam Swaraj, aged about 26 years, Male S/o- Dhruv Kumar R/o- Patthar
. Ki Masjid,Ashok Raj Path
141 Aditi Kumari, aged about 25 years, Female, D/o-Shambhu Nath Singh
. Resident of house No. 10 Ganga vihar Colony, Tekari Road,Patther Ki
Masjid, District- patna
142 Seema Kumar, aged about 24 years, Female, Kamleshwar Mehta Resident of
. Village- Dumarikhat (krishna Nagar ) P.S- sanayak Thana, District- Katihar
143 Manmohan Kumar, aged about 26 years, Male, son of Basant Singh
. Resident of Village- Lakhmohna P.S- Akbarpur, District- Nawada
144 Amarnath kumar, aged about 23 years, Male, son of Ramjanm Mistry
. Resident of Village- Anuan, P.S- Banshi, District- Arwal
145 Ravi Shankar Kumar, aged about 26 years, Male, son of Jay Prakash Mandal
. Resident of Village- Kamatpur, P.S- Shambhuganj, District-Banka
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146 sanjip kumar Mehta, aged about 26 years, Male, son of Raj Deo Mehta
. Resident Of Village - Sanjay Nagar Main Road, P.S- Kankarbagh, District-
Patna
147 Hemant Kumar, aged about 25 years, Male, son of Barister Singh resident of
. village-Belarhi, P.S-Darigoan, District- Rohtas
148 Rohit kumar, aged about 25 years, Male, son of Kaushal Prasad Resident of
. Village-Sarab bigha, P.S- Dev District- Aurangabad.
149 Kunal Kumar, aged about 23 years, Male, son of Sikandar Sharma Resident
. Of Village- Sultanpur P.S. Hulasganj, District- Jehanabad
150 Ujjawal Kumar, aged about 28 years, Male, son of Awadh Kishore Prasad
. Sharma Resident of Village- Langarpur, P.S- Barh, District- Patna
151 Piyush kumar Jaiswal, aged about 26 years, Male, son of Vijay Jaiswal
. Resident of village- Kilani, P.S- Chand District- Kaimur
152 Shakti Paswan, aged about 24 years, Male, son of Ajabi paswan resident of
. village- Salarpur, P.S-Daniyawan, District- Patna
153 Anil Kumar Gupta, aged about 26 years, Male, son of Shivmuni sah
. Resident Of Village- satsa P.S- Kochas, District- Rohtas
154 Ranjeet kumar, aged about 32 years, Male, son of Kaushal kishore Singh
. resident of village- Satisthan, Near Manichak More, P.S- Masaurhi, District-
Patna
155 Anand Kumar, aged about 24 years, Male, son of Shri kant Sharma, resident
. of village- kahua, P.S- Sangrampur, District- Munger
156 Guriya kumari, aged about 23 years, Female, D/o- Sarwon kumar resident of
. village- Gulamehiya, bagh, P.S-Didarganj, District- Patna
157 Soni Kumari, aged about 23 years, Female, D/o- Binod Sharma Resident of
. Village-Kagzi Mohalla P.S- Biharsharif Nalanda
158 Kumari Alka Sinha, aged about 25 years, Female, D/o- Arvind Kumar Sinha
. resident of village- jamsari, P.S-Bind, district- Nalanda
159 Soni Kumari, aged about 26 years, Female, D/o- Sunil kumar resident of
. village- Bari Pahari, Magadh colony, P.O- Sohsarai district- Nalanda
160 Chandan kumar, aged about 25 years, Male, son of Raju singh Resident of
. village-Bishnupur Bande P.s- Bhagwanpur, District- Vaishali
161 Rakesh Kumar, aged about 31 years, Male, son of Kauleshwar Singh
. Resident Of Village- Chiksil P.S- Kalakat, District- Rohtas
162 Abhishek, aged about 31 years, Male, son of Ram Bachan chaudhary
. Resident ofhouse No. 124A, north Anandpur, West boring Canal road, P.S.
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sri krishnapur District- Patna
163 Chandrajeet Prabhakar, aged about 26 years, Male, son of Sudarshan Prasad
. resident of Village- Rajan, P.s- Gaura, District- Gaya
164 Rahul Kumar, aged about 23 years, Male, son of vinay Singh Resident of
. village- dangra ahar, P.S- Arwal, District- Arwal
165 Rantej Bharti, aged about 28 years, Male, son of Rakesh Kumar verma
. Resident Of Village- devisari P.S Deepnagar, District- Nalanda
166 Abhay Kumar, aged about 24 years, Male S/O Dayanand R/o village Jasauli
. Kharg,P.S panchrukhi District Siwan
167 Anish Kumar, aged about 30 years, Male S/o Satish Prasad Vill.-Hanuman
. Garh, P.s.-Chanoi, Distt.-Nalanda
168 Dipty Kumari, aged about 35 years, Female, D/o Birendra Singh Vill.-
. Charoun, P.s.-Mufassil, Distt.-Munger
169 Priyanka Barnwal, aged about 24 years, Female, D/o Ajeet Kumar Resident
. of Lenin Nagar, Rajgir, P.s.-Rajgir, Distt.-Nalanda
170 Ashok Kumar, aged about 29 years, Male S/o Panna Lal Ray Vill.-
. Rustampur, P.s.-Raghopur, Distt.-Vaishali
171 Ramjeevan Kumar, aged about 23 years, Male S/o Narayan Rajvanshi Vill.-
. Dewra, P.s.-Sitamadhi, Distt.-Nawada
172 Mini Jyotshna, aged about 27 years, Female, D/o Shaya Niwasam Vill.-
. Satlakha, Lakshair, Satlakha, P.s.-Rahika, Distt.-Madhubani
173 Kajal Kumari, aged about 25 years, Female, D/o Nandlal Sahu Vill.-Alapur,
. Ps.-Teghra, Distt.-Begusarai
174 Kalpana Kumari, aged about 25 years, Female, D/o Devlal Mandal Vill.-
. Jayrampur, P.s.-Murliganj, Distt.-Madhepura
175 Pardesi Kumar, aged about 24 years, Male S/o Babu Lal Ram Vill.-Kilani,
. P.s.-Chand, Distt.-Kaimur
... ... Appellant/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Home,
Govt. of Bihar, Patna
2. The Principal Secretary Department of Home, Govt. of Bihar, Patna
3. The Director General of Police Bihar, Patna
4. The Inspector General of Police (Head Quarters) Patna
5. Bihar Police Sub-Ordinate Service Commission through its Secretary,
Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019
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Santosh Mansion, B.Block, Near R.P.S. Law College, Raghunath Path,
Danapur, Distt.-Patna
6. The Secretary Bihar Police Sub-Ordinate Service Commission, Bihar, Distt.-
Patna
7. The Officer on Special Duty Bihar Police Sub-Ordinate Service
Commission, Santosh Mansion, B. Block, Near R.P.S. Law College,
Raghunath Path, Danapur, Distt.-Patna
8. Ramesh Kumar S/o Indrasan Ram Vill.-Ramnagari, P.o. and P.s.-Mainatand,
Distt.-West Champaran
9. Vidya Bhushan Singh S/o Oslar Singh Vill.-Mushahari, P.o.-Arvind Nagar,
P.s.-Dariyapur, Distt.-Saran
10. Abhinay Keshra S/o Om Prakash Keshra Vill.-Matihar, P.o. and P.s.- Katihar,
Distt.-Katihar
11. Saurabh Kumar S/o Pawan Kumar Singh H/No.- 33, Indira Nagar, Rajapur
Pul, P.s.-Patliputra, Distt.-Patna
12. Rahul Kumar S/o Keshav Singh Vill.-Chauthar Chak, P.o.-Anandpur, P.s.-
Karpi Distt.-Arwal
13. Suraj Kumar Gupta S/o Shrawan Kumar Mohalla-Chitrakut Nagr, Bas, P.s.-
Kanapur, P.o.-Digha, Distt.-Patna
14. Bir Prakash S/o Shyam Babu Yadav Vill.-Narpur, Patna City, P.o.-
Madhavmilling, P.s.-Malsalami, Distt.-Patna
15. Bhawana Bharti D/o Dev Narayan Prasad Resident of Punjabi Colony, Gali
No. 1, Ward No. 1, Dharampur, Samastipur, P.o.-Samastipur, P.s.-
Samastipur, Distt.- Samastipur
16. Akshay Kumar S/o Saroj Kumar Vill.-Mohiuddinpur, P.o.-Bishunpura, P.s.-
M.U. Bodhgaya, Distt.-Gaya
17. Susmit Kumar S/o Sudhishachandra Roay Vill.-Cheriya Town, P.s.-
Bhagwanpur, Distt.-Bhagwanpur
18. Muskan Kumar S/o Ravindra Singh Vill.-Sahur, P.s.-Surajdha, Distt.-
Lakhisarai
19. Chandan Kumar S/o Rajkumar Singh Vill. and P.o.-Dheodha, P.s.-
Pakribrawan, Distt.-Nawada
20. Prince Kumar S/o Jhulan Prasad Vill.-Neemchak, P.o. and P.s.-Belaganj,
Distt.-Gaya
21. Supriya Rani D/o Jawahar Mishra Resident of Rampur, Bhagalpur, P.s.-
Nathnagar, Distt.-Bhagalpur
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22. Fula Kumari D/o Munna Prasad Vill.-Beldarichak, P.s.-Gaurichak, Distt.-
Patna
23. Manish Prakash S/o Ishwar Dayal Singh Resident of Sri Krishan Nagar,
Airtel Tower Gali, P.s.- Town Motihar, Distt.-East Champaran
24. Lalbabu Kumar S/o Jaykishor Sahani Vill.-Shitalpur, P.o.-Mali, P.s.-Sugauli,
Distt.-East Champaran
25. Sumant Kumar S/o Prakash Prasad Vill.-Padmaal, P.o.-Baryawan, P.s.-
Sirdala, Distt.-Nawada
26. Niraj Kumar S/o Rajendra Prasad Yadav Vill.-Janni, P.o. and P.s.- Bihar,
Distt.- Banka
27. Satyavan Kumar S/o Dharmdev Choudhary Vill. and P.o. and P.s.-
Nagarmausf, Distt.- Nalanda
28. Abhijit S/o Lalbabu Prasad Vidyarthi Resident of Om Sai Medical, From of
Govt. Hospital Rampurwa, P.o. and P.s.-Mainatand, Distt.-West Champaran
29. Idrish Ahmad S/o Mustakeem Miyan Vill.- Rampurwa, P.o. and P.s.-
Mainatar, Distt.-West Champaran
30. Jyoti Shankar Prasad S/o Premchandra Prasad Resident of 62 Tola
Chapariya, Rampurwa, P.s.-Mainatand, Distt.-West Champaran
31. Tarkeshwar Prasad Son of Lakshmi Narayan Vidyarthi Resident of 140 Tola
Chapariya, Rampurwa, P.O. and P.S. Mainatand, District- West Champaran.
32. Amit Kumar Ram Son of Munnilal Prasad Resident of Village- Chanpur,
Mishrauli, P.O.- Shanpur, P.S.- Nautand, District- Siwan.
33. Shashikant Kumar Son of Birendra Kumar Resident of Village- Agandha
Toli, P.O.- Kachanama, P.S.- Belaganj, District- Gaya.
34. Bijay Kumar Singh Sonof Dineshwar Singh Resident of Village and P.O.-
Basantpur, P.S. Muffasil, Ara, District- Bhojpur.
35. Gautam Kumar Son of Lakhikant Singh Resident of Masarhi Near Dargah
Masarhi, P.S.- Gaurichak, District- Patna.
36. Upendra Kumar Sharma Son of Lalbabu Sharma Resident of Village-
Fardahiya, P.O.- Dumarsan Bangra, P.S.- Mashra, District- Saran.
37. Md. Shams Alam Son of Md. Abul Kalam P.S.- Banjariya, Motihari, Village-
Ajgarwa, P.O.- Khairi, District- East Champaran, Motihari.
38. Vinay Kumar Son of Ganesh Pawan Resident of Village- Nainchalk, P.O.
and P.S.- Khagaul, District- Patna.
39. Rajeev Kumar Paswan Son of Kuldeep Paswan Resident of Village-
Jagatpur, P.O. and P.S.- Banka, District- Banka.
Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019
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40. Rajeev Kumar Son of Ramchandra Singh Resident of 58, Rajwara, Bhalar,
P.S.- Dharhara, District- Munger.
41. Abhishek Kumar Son of Arvind Kumar Resident of Village and P.O.-
Murouwtpur, P.S.- Deshri, District- Vaishali.
42. Sumit Kumar Ashish Son of Krishna Kant Mishra Resident of Village and
P.O.- Rohibi, P.S.- Jaisidih, District- Deoghar (Jharkhand).
43. Chandra Shekhar Choudhary Son of Shyam Chaudhary Resident of Village-
Chilkawar, P.O.- Manjaomi, P.S.- Rajoun, District- Banka.
44. Manish Kumar Son of Ram Bhasan Singh House No. 2, Pakadi Punpun, P.O.
and P.S. Punpun, District- Patna.
45. Babita Kumari D/o Mohan Prasad Resident of Mohalla- New Aikapuri, P.S.-
Gardanibagh, P.O.- Anishabad, District- Patna.
46. Chhote Lal Giri Son of Shankar Giri Resident of Village- Meghjar, P.O.-
Ladhir Sarvari, P.S.- Jamo Bazar, District- Siwan.
47. Basuki Kumar Son of Nawal Kishor Yadav Resident of Village and P.O.-
Khutaha, P.S.- Lodipur, District- Bhagalpur.
48. Vikash Kumar Son of Shankar Yadav Resident of Village- Fatehpur, P.O.-
Mali, P.S.- Sonbarsa, District- Saharsa.
49. Sanjeev Kumar Son of Dinesh Prasad Resident of Village- Baisa, P.O.- Jat
Dumari, P.S. Punpun, District- Patna.
50. Ravi Raj Son of Lal Babu Batiha Resident of Village and P.O.- Sankhi, P.S.
Riga, District- Sitamarhi.
51. Ravi Kumar Son of Nand Kishor Chaudhary Resident of Village- Bundeltoli,
Nawabganj, P.O.- Madhaumili, P.S.- Malsalami, District- Patna.
52. Chandan Kumar Das Son of Ram Chandra Das Resident of Village-
Sikandarpur, P.O.- Lalapur (Bhader), P.S.- Kahalgawn, District- Bhagalpur.
53. Munna Kumar Son of Shambhu Sharan Yadav Resident of Village and P.O.-
Amri, P.S.- Khaira, District- Jamui.
54. Rita Kumari C/o Mahan Singh Resident of Village and P.O.- Pawa, District-
Nalanda.
55. Prajesh Kumar Son of Balkishor Prasad Singh Resident of Village- Jagatpur,
P.O.- Jagatpur, P.S.- Panjwara, District- Banka.
56. Chandan Kumar S/o Jagdish Prasad Yadav Resident of Village-Durga
Nagar,P.S. Giriyak,P.O. Raitar,Dist.-Nalanda
57. Sandeep Kumar S/o Rajendra Kumar Resident of Village-Dariya Saray,P.O.
Raitar,P.S.Sialo,Dist.-Nalanda
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58. Ajit Kumar Singh S/o Sudarshan Prasad Singh Resident of Piperpanti
Sthan,Kali Sthan,Lane,Dist.-Bhagalpur
59. Krishna Kumar Yadav S/o Gopal Yadav Resident of Village and P.O.-
Banahi,P.S. Shahupr,Dist.-Bhojpur
60. Kundan Kumar S/o Shyam Dev Rai Resident of Village-Dostiya,P.S.
Lakhouri,P.O. Barwa,Dist.-East Champaran
61. Animesh Kumar Mishra S/o Niranjan Mishra Resident of Village-
Amwa,P.O.-Rajhara,P.S. Bishrampur,Dist.-Palamu(Jharkhand)
62. Md. Saddam Hussain S/o Md. yahiya Resident of Village-Kurthdih,P.O. and
P.S. Kurtha,Dist.-Arwal
63. Navin Kumar Saini S/o Shankar Shaw Resident of Village and P.O.-Pin
Bazar,Dist.-Lakhisarai
64. Vikash Kumar S/o Mukhdeo Yadav Resident of Village-Potahi,P.O.
Basunar,P.S. Punpu,Dist.-Patna
65. Mayank Kumar S/o Uday Shankar Mishra Resident of Village-
Basudeopur,P.O. Korta,P.S. Muffasil,dist.-Begusarai
66. Amarendra Kumar Singh S/o Dewnath Singh Resident of Village and P.O.-
Sonauli,Dist.-Chapra
67. Rakesh Kumar S/o Vaishast Pd. Gupta Resident of Village and P.O.
Maharajganj,P.S. Tilouthu, Dist.-Rohtas
68. Rishabh Kumar S/o Hiralal Paswan Resident of Village Hario,P.O. Balwant,
P.S. Simri Bakhtiyarpur,Dist.-Saharsa
69. Tirth Raj S/o Bhim Mehta Resident of House No.8,Mehta Lane,Ward
No.8,Rajganj,P.S.-Bihariganj,Dist.-Madhepura
70. Varunesh Vaibhav Mishra S/o Veerenda Prasad Mishra Resident of Village
House No.107,Ramwagpur,Sharavasti,Uttar Pradesh Shikari Chawra
71. Praveen Kumar S/o Shivanandan Chaurasia Resident of Village-
Madharpur,Madarpur,P.S. Maheshkhunt,Dist.-Khagaria
72. Sangam Kumar S/o Krishna Prasad Resident of Village and P.O.-Maharaj
Gnj,P.S. Tilouthu,Dist.-Rohtas
73. Rakesh Kumar S/o Muni Lal Mandal Resident of Village Letasaran,P.O.
Fulli Dumar,P.S. Fullidumar,Dist.-Banka
74. Arun Kumar S/o Shyama Prasad Resident of Village and P.O.-Lai,P.S.
Bitha,Dist.-Patna
75. Kumar Virendra S/o Satyendra Kumar Yadav Resident of Neal Ideal
Coaching Centre,Ward No.23,Bapu Nagar,baluahi,P.S. Khagaria,Dist.-
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Khagaria
76. Uma Bharti S/o Narandra Sharma Resident of Village and P.O. and P.S.
Naugar,Dist.-Jehanabad
77. Purshottam Kumar S/o Basant Kumar Resident of Village-
Bhaitthi,Postjogdisha,P.S. and Dist.-Banka
78. Shankar Choudhary S/o Ramdev Choudhary Resident of Village-Baliya
Bigha P.O. Barawdi,P.S. Rahul,Dist.-Nalanda
79. Ritesh Kumar S/o- Ambika Paswan R/o- Village- P.O- Iiara, P.s.- Cherki,
Gaya
80. Anupam D/o- Anik Kumar Sharma R/o- Ramdas Path, B-Area Mithapur,
Patna
81. Sonu Kumar S/o- Sadh Sharan Prasad R/o- Vill- Barhauna, P.o KOnandpur,
P.S. Pakriwaramn, Nawada
82. Vikash Kumar S/o- Dev Nandan Tiwari R/o- Mateshwari Bhawan, Behind
of Ara Machine, Village-Tarbangla, P.o and P.s- Dehri-on-sone, Rohtas
83. kumari Vijaya Lakshmi D/o- Satya Narayan Prasad R/o- Village- Ravi
shankar Pd. Ravi(Manager Tech.) 174 -Kotilya Nagar, P.S.- Behenary
College, Near Idgah, Dist- Patna
84. Surya Kamal Son of Shyam Bihari Singh r/o- House/Plot no. 3797, ward-10,
Village Sansa, po-sansa, P.s.-Daudnagar, aurangabad
85. Ratnesh Kumar S/o- Chandraketu Rai R/o- Village- Chak Sho, P.o-Mahnar,
P.s.-Mahnar, Dist- Vaishali
86. Nisha Kumari D/o- Uma Kant Singh R/o- Kotwali Campus, Kotwali, Patna
87. Md. Asgar Imam S/o- Md. Ijharul Haque R/o- Village- Bharatpur, Siwan,
P.S.- Gautambudh Nagar(Tarwara), Birpur
88. Ravi Shankar Prasad S/o- Devendra Prasad R/o- Nalanda colony, P.s.-
Kankarbagh, Patna
89. Abhay Arya S/o- Abrhamchari Bharat Singh R/o- Village- Mokimpur, P.O-
Suitha,P.s.- Parsa bazar,Patna
90. Reetiesh Kumar S/o- Bijendra Choudhari R/o- Village-Jamuhara, P.o.
Chechandhi, P.s. Obra , District- Aurangabad
91. Chandrawati Kumari D/o- Nagendra Prasad R/o- village-Meerchak,P.o-
Moshma, P.s.- Warsaliganj, Nawada
92. Gautam Kumar S/o- Aditya Kumar R/o- Village and Po-Maniappa, P.S.-
Matihahi,Begusarai
93. Santosh Pandey S/o- Satyavrat Pandey R/o- Lakhibag, Gaya,
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Bhuniyadganj,P.S.-Muffasil, gaya
94. Ram Krishna Kumar S/o- Birendra Kumar Singh R/o- Village, P.o-
Kandap,P.s.-Gaurichak,Patna
95. Mithilesh Kumar Gupta S/o-Buddhi Ram Sah R/o- Saranpur,P.s.- Kochas,
Rohtas
96. Deepa Sharma D/o- Manju Sharma Mohalla-Suipuri, Near Raj Medical Hall,
P.s. and P.o- Buxar
97. Anand Raj Ram S/o- Ram ayodhya Prasad Gupta R/o- village- Sonpur,
Minabazar Chowk, P.o and P.s.-Sonpur, Saran
98. Stalin Kumar S/o- Ashok Kumar Vimal R/o- village and P.o-pusaho, P.s.-
Bihta, samstipur
99. Vikrant Kumar Upadhyay s/o- Vinod Upadhyay House. no- near Devi
Sthan , Village-Muudihan,P.o-Brawan Pala,P.s.-Karihat, Rohtas
100 Dhananjay Kumar S/o- Ramkant Ray R/o- Ward.no.01.Pravezabad,P.s.-
. sonpur, SARan
101 ashutosh kumar S/o- Ram Sudhama Choudhary R/o- Village and po and ps-
. Telahara-Nalanda
102 Vinay Kumar Son of Kedar Mahto Resident of Village- Jananpur, P.O.-
. Bachhwara, P.S.- Bachhwara, District- Begusarai
103 Jainendra Kumar Son of Radheshyam Metha Resident of Village- Rajnjara,
. P.O.- Rajeshwari, P.S.- Chhatapur, District- Supaul
104 Shashi Ranjan Son of Gyan Dutta Sharma Resident of Village- Shastri
. Colony, P.O.- Jamui, District- Jamui
105 Kunal Kumar Sharma Son of Shakti Lal Sharma Resident of Village- Shastri
. Colony, P.O.- Jamui, P.S.- Jamui, District- Jamui
106 Suman Kumar Son of Ramnandan Singh Resident of Village- Hirdanbigha,
. P.O.- Barahiya, P.S.- Barahiya, District- Lakhisarai
107 Amit Kumar Son of Sagar Malakar Resident of PHED, Colony, Rajgir, P.O.
. and P.S.- Rajgir, District- Nalanda
108 Ravi Kumar Son of Raman Shankar Raman Resident of Village- Ghoghi,
. P.O. and P.S.- Piribazar, District- Lakhisarai
109 Madhulika Son of Dharmendra Kumar Sinha Resident of Road No.8, House
. No.24, Patel Nagar, P.S.- Shastri Nagar, District- Patna
110 Vikash Kumar Singh Son of Ravindra Singh Resident of Village and P.O.-
. Atims, P.S.- Nasriganj, District- Rohtas
111. Dharmraj Kumar Vitragi Son of Singeshwar Paswan Resident of Village-
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Budhpuraiya, P.O. and P.S.- Paraiya, District- Gaya
112 Abhishek Kumar Son of Dilip Kumar Resident of Village and P.O.-
. Sarbahora, P.S.- Khizersarai, District- Gaya
113 Shashi Ranjan Kumar Son of Uday Kumar Resident of Village- Nagwan,
. P.O.- Nagwan Pathra, P.S.- Imamganj, District- Gaya
114 Amit Kumar Son of Surendra Singh Resident of Village- Pachrukhwa, P.O.-
. Sonauly, P.S.- Mashrak, District- Saran
115 Sakina Khatun Son of Rustam Ansari Resident of Village and P.O.- Amanon,
. P.S.- Narhi, District- Balia (U.P.)
116 Saroj Kumar Son of Rajaram Prasad Resident of Village- Kotwara, P.O.-
. Jakhim, P.S.- Raphiganj, District- Aurangabad
117 Raghwendra Kumar Rai Son of Rajbahadur Ray Resident of Village-
. Nataraon, Taraom, P.S.- Nasariganj, District- Rohtas
118 Gulshan Kumar Singh Son of Sanjay Kumar Singh Resident of Village-
. Narayanpur, Dehri On Sone, P.S. and District- Jamui
119 Ranjit Kumar Son of Arjun Ram Resident of Village- Kulharia, P.S.-
. Koilwar, District- Bhojpur
120 Hari Shankar Kumar Son of Binodram Resident of Village and P.O.- Lathan,
. P.S.- Agiaon Bazar, District- Bhojpur
121 Gagan Kumar Son of Suresh Prasad Resident of Sahu Store, Main Road,
. Amiyawar, P.S.- Nasriganj, District- Rohtas
122 Chandan Kumar Son of Ganesh Ram Resident of Village- Rampur Launa,
. P.O.- Rampur Launa, P.S.- Bhagwanpur Hat, District- Siwan
123 Krishna Kumar Son of Sant Sah Resident of Village and P.O.- Lilwanchh,
. P.S.- Dinara, District- Rohtas
124 Manisha Jha D/o Kapileshwar Jha Resident of Village and P.O.- Manik
. Chowk, P.S.- Runnisaidpur, District- Sitamarhi
125 Anshu Kumari D/o Ashok Kumar Singh Resident of Village and P.O.-
. Bahwal, P.S.- Gorari, District- Rohtas
126 Manjesh Kumar Son of Dinesh Prasad Resident of Village- Basahi, P.O.-
. Churamanchak, P.S.- Bhagwanpur, District- Begusarai
127 Anjesh Kumar Son of Dinesh Prasad Reident of Village-Basahi, P.O.-
. Churamanchak, P.S.-Bhagwanpur, District-Begusarai
128 Raviraj Soni, Son of Rash Bihari Prasad Reident of Village-P.O.Gorari, P.S.-
. Karakat, Gorari, District-Rohtas
129 Rahul Kumar Son of Deepnarayan Yadav Resident of Village-Brahakurva,
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. P.O.-Bhatni Bazar, P.S.-Kumarkhand, District-Madhepura.
130 Gajendra Kumar Son of Gopal Prasad Bhagat Reident of Behind Prachin
. Devi Mandir Purani Bijli Colony, P.S.-District-Jehanabad
131 Mintu Kumar Son not Known Resident of Village-Mataso, P.O.-Akamba,
. P.S.-Fatehpur, District-Gaya
132 Raushan Raj Son of Sheo Narayan Singh Reident of Village-Narsani,
. P.O.Itwan, P.S.-Haspura, District-Aurangabad
133 Aakash Kumar Pandey Son of Shashikant Pandey Reident of Village-Pandey
. Bhawan near UCO, Bank Mohan Bazar, (Jharkhand)
134 Sandeep Kumar Rishikesh Son of K.P. Singh Reident of Adarsh Bihar
. Colony H.No. 403, Gola Road, P.O.-Danapur Cant, P.S. Danapur, District-
Patna
135 Ranjit Kumar Son of Sanjivan Prasad Rai Reident of Village-Nazarmeera
. (Sohad Rai Tola), P.O.-Sonpur, P.S.-Sonpur, District -Saran
136 Subodh Kumar Yadav, Son of Jagdev Yadav Reident of Village-Israhata,
. P.O.Lahta, P.S.-Manigachi, District-Darbhanga
137 Manikesh Kumar Son of Ramanand Paswan Reident of Village-Saidpur,
. P.O.-Karauta, P.S. Salimpur, District-Patna
138 Amit Kumar Son of Birendra Prasad Sah Reident of Village-Chaura
. Parwaha, P.O.-Majhua, P.S.-Forbesganj, District-Araria
139 Gautam Kumar Son of Chaudradeo Prasad Reident of Village-P.O.-Dahiya,
. P.S.-Khire More, District-Patna
140 Sujit Kumar Son of Vijay Paswan Reident of Village-Simaru, P.O.-Gurua,
. P.S.-Gurua, District-Gaya
141 Azad Ali, Son of Saddik Ali, Reident of Village-P.O.-Ami, P.S.-Dighwara,
. District-Saran
142 Rahul Kumar Singh Son of Prem Nath Singh Reident of Village-Kalani,P.O.-
. Thakura, P.S.-Ramgarh, District-Kaimur
143 Ajay Kumar Son of Rambinay Prasad Reident of Village-P.O.-Narkatia, P.S.-
. Darpa, District-East Champaran
144 Rajni Kant Piyush Son of Anjani Kumar Siwan Resident of Village-P.O.-
. Kahanpur Mal, P.S.-Bath, District-Bhagalpur
145 Rakesh Kumar Son of Ram Kumar Singh Reident of Village-Dobwa, P.O.
. Sakarwa, Nawada, District-Gaya
146 Vikash Kumar Son of Vijay Paswan Reident of Village-Dighe Moula Ganj,
. P.O.-Dighe, P.S.-Konch, District-gaya
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147 Vinay Vimal Son of Narayan Roy Reident of Village-Main Road,P.S.-
. Madhepura, W.N.20, District-Madhepura
148 Amit Verma Son of Ashok Kumar Reident of Village-Hilsa, P.O.-Hilsa, P.S.
. Hilsa District-Nalanda
149 Chhotu Kumar Son of Shiv Prasad Ram Reident of Village-Bharkuriya, P.O.
. Belwan, P.S.-Belwan, P.S.-Agrer, District-Rohtas
150 Urmila Kumari D/o Baleshwar Paswan Reident of Village-Bharkuriya, P.O.-
. Belwan, P.S.-Angrer, District-Rohtas
151 Sunita Kumari D/o Jai prakash Sharma Reident of Village-Dhobdihan, P.O.-
. Taron, P.S.-Nasriganj, District-Rohtas
152 Rahul Kumar, Son of Arvind Verma, Resident of Village- Hardash Chak,
. P.O.- Koshi College, P.S.- Muffasil, District- Khagaria.
153 Vijay Kumar Gupta, Son of Gupteshwar Gupta, Resident of Village- Indrath
. Kala, P.O.- Kastar, Mahadev, P.S.- Bikramganj, District- Rohtas.
154 Rajesh Kumar, Son of Bisheshwar Prasad Yadav, Resident of Village-
. Kandopur, P.O.- Adampur, P.S.- Giriyak, District- Nalanda.
155 Sanjay Kumar Singh, Son of Kanhaiya Singh, Resident of Nehru Nagar,
. P.S.- Buxar, P.O. Buxar, District- Buxar.
156 Arun Kumar, Son of Yodhi Mistry, Resident of Village- Bhelu Bigha, P.O.
. and P.S.- Kako, District- Jehanabad.
157 Pramod Kumar, Son of Rajkumar Paswan, Resident of Village- Manpur
. Gandhi Nagar, P.O.- Buniyadganj, P.S.- Muffasil, District- Gaya.
158 Avinash Rajranjan, Son of Bhagwan Singh, Resident of Village- Khatibha,
. P.O. and P.S.- Itarhi, District- Buxar.
159 Vicky Kumar, Son of Anui Kumar Sah, Resident of Village- Shankarpuri
. Sadpura, P.O.- Ramna, P.S.- Kazimohammadpur, District- Muzaffarpur.
160 Ranjeet Kumar, Son of Alakhdeo Singh, Resident of Village- Koni, P.O. and
. P.S.- Tandwa, District- Aurangabad.
161 Subhash Kumar, Son of Ramshwaarath Yadav, Resident of 130, Block A-
. Nehru Vihar, Unthu.
162 Ninita, D/o Krishna Kumar, Resident of Near Girls High School, Mohalla-
. Kashipur, Ward No. 14, P.O. and P.S.- Samastipur, District- Samastipur.
163 Navin Kumar, Son of Ram Kailash Singh, Resident of Village- Harsingpur,
. Harsingpur Manik Chowk, Sitamarhi, District- Sitamarhi.
164 Jitendra Kumar Tiwari, Son of Amardev Tiwari, Resident of Village-
. Chhitouni Dhanwan, P.S.- Baniapur, District- Saran.
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165 Jitendra Kumar Tiwari, Son of Amardev Tiwari, Resident of Village-
. Chhitouni Dhanwan, P.S. Baniapur, District- Saran.
166 Naulesh Kumar, Son of Baleshwar Yadav, Resident of village- Tetariya
. Nadira, P.S. Khizersarai, District- Gaya.
167 Himanshu Kumar, Son of Daniklal Das Resident of Village- Fatehpur, P.O.-
. Jamalpur Gogri, P.S.- Gogri Fatehpur, District- Khagaria.
168 Vikash Kumar Gupta, Son of Kapil Deo Gupta, Resident of Mahajan Toli,
. Ward No. 14, P.S. Brahampur, District- Buxar.
169 Bantu Kumar, Son of Rajaram Singh Resident of Village- Chatar Ghat, P.O.
. Chatarghat Badhchatar, Khagaria Mukhiya Dakghar, P.S.- Alauli, District-
Khagaria.
170 Dharmveer Kumar Choudhary, Son of Vijay Choudhary, Resident of Nisad
. Tola Gali, Lal Darwaja, Munger, Bariyarpur, P.S. Kotwali (Munger),
District- Munger.
171 Ramu Kumar, Son of Janeshwar Singh, Resident of Rampur Waina, Rampur
. Waina, P.S. Parasi, District- Arwal.
172 Vishal Kumar, Son of Om Prakash Shah, Resident of Bagsadhoram, P.O.
. Begampur, P.S. Chowk, District- Patna.
173 Rajeev Ranjan Son of Madan Prasad Singh, Resident of New Sabajpura,
. P.O.- Khagaul, P.S. Phulwarisharif, District- Patna.
174 Anil Kumar, Son of Rampukar Ray, Resident of Village- Sherpur Jalal, P.O.
. Ababakarpur, P.S. Goraul, District- Vaishali.
175 Kumar Ujjwal Son of Lal Mohan Prasad, Resident of Tilak Nagal, Mali
. Tola, P.S.- Begusarai, District- Begusarai.
176 Manish Kumar, Son of Om Prakash Sinha, Resident of 28, Behind Head
. office, Indrapuri, P.S. Gopalganj, District- Gopalganj.
177 Shambhu Kumar son of Rajkumar Sah Resident of Sher Gopalganj, P.S.
. Sidhwalia, District- Gopalganj.
178 Prem Roshan Kumar son of Virendra Kumar Resident of Bathana, P.O.
. Bijdhari, P.S. Keshariya, District- East Champaran.
179 Anjana Kumari wife of Babulal Prasad Resident of Dharmshala Chowk,
. Mahuwa Shahid, Near Gandhi Maidan, P.S. Aurangabad, District-
Aurangabad.
180 Pramod Kumar son of Kanhaiya Singh Resident of Jatuli Dera, P.S. Dhansoi,
. District- Buxar.
181 Aman Kumar Srivastava son of Rana Pratap Lal Resident of Sohani Patti
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. Gauri Shankar Mandir, House No. 75, Buxar.
182 Dhiraj Kumar Choudhary son of Shashi Bhushan Choudhary Resident of P.P.
. Road, Ward No. 13, District- Buxar.
183 Amarjit Kumar son of Awadhesh Singh Resident of Village- Malichak, P.O.
. Schoraya, P.S. Parasbigha, District- Jehanabad.
184 Jitendra Rajak son of Kartik Rajak Resident of Quarter No. B3/CD, B- Type
. Colony, Hariharpur, P.S. Dhanbad, District- Jharkhand.
185 Brijesh Kumar son of Satyavir Singh Resident of 255, Kalu Ki Dhikoli,
. District- Baghpat, Uttar Pradesh.
186 Ravindra Kumar son of Basudeo Prasad Yadav Resident of Darha, P.S.
. Darha, District- Jamui.
187 Dharmbeer Chaudhary son of Ramdev Chaudhary Resident of Mai Laxmi
. Temple, P.S. Farida, District- Nalanda.
188 Akhilesh Kumar son of Baleshwar Prasad Singh Resident of Bholsar, P.O.
. Ekchari, P.S. Rasalpur (Kahalgaon), District- Bhagalpur.
189 Jangvir Bahadur son of Surya Narayan Yadav Resident of Ladma,
. Kahalgaon, P.O. Maheshamunda, P.S. Kahalgaon, District- Bhagalpur.
190 Md. Wakil Ahmad son of Md. Abdul Ganni Resident of Sikathi, P.O. Dinara,
. P.S. Sikkathi, District- Buxar.
191 Tripurari Sharan Mishra son of Dhaneshwar Mishra Resident of Village-
. Mushehari, P.O. and P.S.- Kateya, District- Gopalganj.
192 Deepak Kumar son of Mithilesh Kumar Singh Resident of B 36, Prabhunath
. Nagar, Near Shiv Mandir, P.S.- Thawe, District- Gopalganj.
193 Dinesh Kumar son of Jagnnath Prasad Resident of 48 Muda Chhapra Road,
. P.S. Shripur, District- East Champaran.
194 Sanjeet Kumar Mahto son of Ram Prasad Mahto Resident of Malkichak
. Dilawarpur, P.O. Malkichak, P.S. Bahadurpur, District- Darbhanga.
195 Mukesh Kumar son of Balbodh Thakur Resident of Village- Bhairopati,
. Bank Colony, P.O. Milkichak, P.S. Bahadurpur, District- Darbhanga.
196 Sandeep Kumar son of Yamuna Prasad Resident of Village Sahabad, P.S.
. Pirpainti, P.S. Mirza, District- Bhagalpur.
197 Chetan Kumar son of Rambabu Yadav Resident of Village Saraipur, Ward
. No. 4, P.S. Ganga Bridge, District- Vaishali.
198 Amrita Kumari daughter of Madan Mohan Prasad Singh Resident of Village
. Shankar Bigha, P.S. Sakurabad, District Jehanabad.
199 Poonam Kumari daughter of Ajay Kumar Singh Resident of Lakhipur Koli,
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. P.O. Fatehpur, P.S. Gaurichak, District- Patna.
200 Rahul Kumar son of Mahesh Prasad Singh Resident of 09 Chancho Kali
. Asthan, P.S. Nariyana, District- Jamui.
201 Rajesh Kumar Mahto son of Laxman Mahto Resident of Village Kuyri
. Bigha, P.O. Pakri, P.S. Gurwa, District- Gaya.
202 Sumit Kumar son of Baku Mahto Resident of Ballia, P.S. Kamalpur, District
. Begusarai.
203 Vinod Kumar son of Yamuna Prasad Yadav Resident of Rajendra Nagar,
. Road No. 1, P.S. Kadamkuan, District Patna, Roll No. 3110120084.
... ... Respondent/s
Appearance :
(In Letters Patent Appeal No. 1648 of 2018)
For the Appellant/s : Mr. Lalit Kishore, Advocate General
Mr. Kunal Tiwary, Advocate
For the State : Mr. P.K. Verma, AAG-3
Mr. Saroj Kumar Sharma, A.C. to AAG-3
For the Respondents : Mr. Chakrapani, Advocate
Mr. Prabhat Kumar Munna, Advocate
Mr. Madhuresh Singh, Advocate
Mr. Sanjay Kumar Singh, Advocate
Mrs. Archana Palkar Khopde, Advocate
Mr. Shishir Kumar, Advocate
For the Intervenor : Mr. Ramakant Sharma, Sr. Advocate
(In Letters Patent Appeal No. 233 of 2019)
For the Appellant/s : Mr. P.K. Shahi, Sr. Advocate
Mr. Mukesh Kumar, Advocate
For the Commission : Mr. Lalit Kishore, Sr. Advocate
Mr. Sanjay Pandey, Advocate
For the State : Mr. P.K. Verma, AAG-3
Mr. Dr. Mankeshwar Tiwari, A.C. to AAG-3
For the Respondents : Mr. Chakrapani, Advocate
======================================================
CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE JUSTICE SMT. ANJANA MISHRA
Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019
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ORAL JUDGMENT
(Per: HONOURABLE THE CHIEF JUSTICE)
Date : 05-03-2019
These two appeals question the correctness of the
judgment dated 31st October, 2018 in C.W.J.C. No. 17302 of
2018 where a challenge had been raised to the results of the
main examinations conducted by the Bihar Police Subordinate
Service Commission for the post of Police Sub Inspectors for
which there were 1717 vacancies available. The Advertisement
No. 01 of 2017 dated 16.09.2017 invited applications from the
eligible candidates. An approximate amount of 4,28,200
candidates applied against the said advertisement and after the
preliminary written test, about 29,359 candidates qualified for
appearing in the main written examinations, out of whom about
10161 candidates qualified for appearing in the Physical
Evaluation Test (PET). It is at this stage of the declaration of
results of the final written examination that the writ petition
giving rise to these appeals was filed alleging irregularities in
the examination, contending that results have not been
published category-wise nor the minimum cut off marks in the
respective categories have been mentioned. The reservation for
women has not been correctly applied and there is a serious
discrepancy in the figures relating to the women candidates, as
Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019
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is evident from the results declared by the Commission.
The learned Single Judge found favour with the
arguments advanced on behalf of the respondent-petitioners
and held that in order to ensure a fair procedure in the
examination, the question papers and model answers should be
uploaded for the purpose of giving an opportunity to the
candidates to raise objections. Issues were also raised with
regard to the preliminary test as well and about the non-supply
of the copies of the OMR sheets, as such, the examinations
were vitiated. The learned Single Judge then formulated the
questions to be answered in Paragraph 24 of the impugned
judgment.
On the issue of reservation being provided to
females in the respective categories, the learned Single Judge
in Paragraph 27 proceeded to observe as follows:-
"27. This Court, at this stage, is not
deciding the veracity of the break up of different
reserved categories females and does not intend to
enter into the jugglery dates of different categories
of female candidates in the respective category,
will be decided after the final selection. If this
Court interferes in the matter at this stage, in such
circumstance, it will create stumbling block in
finalization of the result, inasmuch as finality of
the selection will not be materialized in near
Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019
39/67
future."
The Court, however, went on to explain in
Paragraphs 39, 40 and 41 as to how the reservation has to be
implemented and also found reservation applied by the
Commission in the preparation of results to be vertical instead
of horizontal. In Paragraph 44 the Court ruled as follows:-
"44. Learned counsel for the
Commission has submitted that they are applying
the horizontal reservation as per the guidelines by
way of letter containing memo no. 2342 dated
15.02.2016has been framed in terms of the judgment of the Hon'ble Supreme Court giving guidelines in what manner the horizontal reservation can be acted upon. So, this Court is of the view that the plea of the Commission that those who have been selected on merit are outside from 35% horizontal reservation, is completely illegal, is itself shows that it is nothing but vertical reservation, which is not permissible in law as explained by the Hon'ble Supreme Court in number of judgements as it cut across the vertical reservation meant for different categories is called interlocking reservation, so this Court directs that in the event of final selection the principle as stated herein-above should be applied in the matter of horizontal reservation."
Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019 40/67 The learned Single Judge then relied on the Division Bench judgment of this Court in the case of Md. Nafiz Nawaz Khan and another Vs. The State of Bihar and Ors., reported in 2016 (1) PLJR 667 to contend that the directions in the said case have not been complied with by the Board, which would have been an ideal process to evaluate the answer-sheets for which it is desirable that the questions and model answers should be made available on the website for inviting objections from the examinees. The learned Single Judge was of the opinion that this practice was being followed and that the direction given in the case of Md. Nafiz Nawaz Khan (supra) was a general direction which was also applicable to the Commission. The learned Single Judge further placed reliance on the judgment of the Apex Court in Richal Vs. Rajasthan Public Service Commission, reported in (2018) 8 SCC 81 and then in Paragraph 48 proceeded to give the following directions:-
"48. Placing reliance on the aforesaid judgment, this Court is giving following directions:-
(i) that while making selection especially for the female candidates while applying horizontal reservation the procedure and the Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019 41/67 manner as has been stated hereinabove and which has been explained by the Hon'ble Supreme Court should be followed in true letter and spirit.
(ii) let the Commission upload the question and model answer, invite objection from the candidates, on receipt of the same, the expert Committee should look into the question paper and model answer and will be modulated in terms of the opinion of the expert Committee.
(iii) for fairness and transparency, if any candidate apply for the carbon copy of OMR sheet of the mains examination under Right to Information Act for the purposes of knowing the number awarded to him/her, in such circumstance, the same should be supplied to him/her.
(iv) The cut-off marks of different categories should also be uploaded in the official website of the Commission. It is clarified that this order is only confined to the mains examination. The aforesaid directions, will not be applicable to Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019 42/67 the preliminary examination."
After having given the aforesaid directions, the learned Single Judge has also observed that these directions will not apply for the preliminary examination.
The aforesaid exception carved out only for the main examinations, and the direction not being applied to preliminary examination, appears to have been issued as a challenge to the preliminary examinations had been separately made in C.W.J.C. Nos. 6565 of 2018, 6101 of 2018 and 6057 of 2018 that are still pending consideration wherein the prayer for an interim order was not considered, and was deferred with an observation that if the petitioners therein so desire they may approach the Apex Court for any appropriate orders, as monitoring of such selections and appointments in the Police Department is being conducted by the Apex Court in the case of Manish Kumar Vs. Union of India and others [Writ Petition (C) No. 183 of 2013]. This refusal to pass an interim order in the cases relating to preliminary examinations led to the filing of Civil Appeal No. 10242 of 2018 [Sanjeet Kumar Vs. State of Bihar & Ors.] that was allowed by the Supreme Court on 5th October, 2018. The Apex Court set aside the order dated 26.06.2018 and requested the High Court to decide the Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019 43/67 matter on merits.
The learned Single Judge, therefore, appears to have left the matter pertaining to the preliminary examinations to be dealt with separately, even though the same ought to have been decided keeping in view the observations made by the Apex Court.
It is in this background that the Commission as well as the candidates who were successful in the written examinations and who have been allowed to appear in the Physical Efficiency Test have filed the two appeals questioning the correctness of the impugned judgment.
We may put on record that L.P.A. No. 233 of 2019 filed by the successful candidates has been entertained after granting them leave to appeal as they were not parties to the writ petition in which the judgment has been delivered.
We had commenced the hearing of this matter on 15th February, 2019 when we had passed the following order:-
"Re: I.A. No. 5 of 2019 in L.P.A. No. 1648 of 2018 Having heard learned Senior Counsel for the applicants, it appears that the applicants claimed themselves to be the candidates who have appeared in the Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019 44/67 main examinations and have also appeared in the physical efficiency test, as such, they are likely to be adversely affected or otherwise in the event any directions are given or any judgment is delivered in this matter.
We are satisfied that they are proper and necessary party and, therefore, are entitled to intervene in this special appeal. I.A. No. 5 of 2019 is accordingly allowed.
Re: I.A. No. 1 of 2019 in L.P.A. No. 233
of 2019
Heard Shri P.K. Shahi,
learned Senior Counsel for the appellants.
We find that a ground for leave to appeal has been made out. I.A. No. 1 of 2019 is accordingly allowed and the appeal shall be treated to be competent.
Re: L.P.A. No. 1648 of 2018, L.P.A. No. 233 of 2019 and C.W.J.C. No. 18539 of 2018.
The appeals arise out of the judgment dated 31st October, 2018 in C.W.J.C. No. 17302 of 2018 relating to the selection and recruitment of Police Sub Inspectors in the State of Bihar against Advertisement No. 1/2017 dated Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019 45/67 16.09.2017.
The preliminary test was held in two phases, the first on 11th March, 2018 and the second on 15th March, 2018.
It appears that in relation to the preliminary examinations itself certain writ petitions were filed before this Court on 5th of April, 2018. A learned Single Judge of this Court passed the following order on 26th June, 2018 in C.W.J.C. Nos. 6057 of 2018, 6101 of 2018 and 6565 of 2018:
"Heard learned counsel for the petitioners, learned counsel for the State and learned counsel for the Bihar Public Service Commission.
The present matters relate to appointment of Police Inspectors, for that an advertisement was published and date was fixed for the preliminary written examination. It appears from the record that the question papers surfaced on the 'facebook' of two persons and that led to filing of three criminal cases before three different police stations, namely, Ara, Biharsharif Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019 46/67 and Gaya. The result of preliminary written examination has been published. The petitioners are mixed class, certain persons have been selected and certain persons have not been selected and they have joined together challenging the manner the examination has been conducted.
The process of selection for the appointment on the post of Police Inspectors has started on account of direction given by the Hon'ble Supreme Court in Writ Petition (C) No. 183 of 2013 and the schedule date has been fixed by the Hon'ble Supreme Court for conducting the selection process of Police Inspectors.
This Court is of the view that the entire selection is under the monitoring of the Hon'ble Supreme Court as the Hon'ble Supreme Court has fixed the schedule date for conducting the examination and completion of the same.
Learned counsel for Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019 47/67 the petitioners submit that they will bring these facts with regard to manner the examination has been conducted to the notice of the Hon'ble Supreme Court. As per them, it is not a fair and transparent selection process has been adopted, which has been refuted by learned counsel for the Commission, making submission that these are the stray cases and there is no any complaint that mass irregularity has been committed.
This Court is not deciding the issue on merit at this stage.
Let these cases be listed after three weeks under the same heading at the top of the list.
In the meantime, the petitioners, if so desire, may approach the Hon'ble Supreme Court and take a suitable order from there."
The results of the preliminary test were declared on 5th of July, 2018 and 29359 candidates are stated to have qualified in the said preliminary test. The main examinations were held on 22nd Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019 48/67 July, 2018 and on 5th of August, 2018 10161 candidates are stated to have cleared the said examinations being eligible for appearing in the physical test.
In between it appears that in the writ petitions where the order was passed, as extracted hereinabove, one of them Sanjeet Kumar in C.W.J.C. No. 6565 of 2018 approached the Apex Court in Civil Appeal No. 10242 of 2018 that was allowed and the High Court was requested to decide the said case on merits.
It appears that the said petitions remained pending and after the declaration of the results of the main examination on 5th August, 2018, the writ petition giving rise to the present appeal, namely, C.W.J.C. No. 17302 of 2018 came to be filed on 24th August, 2018. Between 18th to 20th of September, 2018 the Physical Test was held.
The writ petition giving rise to the present appeal was finally heard and judgment was reserved on 24th of September, 2018. In between, the order of the Supreme Court dated 5th October, 2018 intervened in the case of Sanjeet Kumar (supra).
The Court does not find either the proceedings of the said writ petition having been connected with the writ petition in which the present appeal has been filed, nor the same appears to have been brought to the notice of the Court. The said writ petitions were taken up on 4th of Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019 49/67 December, 2018 and the learned Single Judge directed the State to inform about the stage and status of investigation in respect of the F.I.R.s that had been filed relating to the allegations about the preliminary examinations.
What we find from the impugned judgment is that the learned Single Judge himself has recorded a categorical finding that the directions issued by him will be only in relation to the main examinations and not the preliminary examinations. It is, therefore, evident that the preliminary examinations came to be challenged by a different set of persons who had not succeeded in the preliminary test, whereas the writ petition giving rise to the present appeal was filed by unsuccessful candidates who could not clear the main examinations. Consequently, both the matters relate to the same recruitment process, but in the instant case, the respondent petitioners have not questioned the preliminary exams or the correctness of the observations made by the learned Single Judge in relation to the preliminary examinations.
We find from the impugned judgment that the amended provisions of Bihar Police Manual, 1978 indicate that the candidates shall abide by the directions and conditions contained in the advertisement. None of the terms and conditions or the advertisement provide for uploading of model key answers and question papers or for giving an Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019 50/67 opportunity of inviting objections in relation to either the preliminary examination or main examination. It is, therefore, the contention of the learned Advocate General that in the absence of any such provision there was no infirmity in the examination process and accordingly no directions could have been given by the learned Single Judge to that effect. It is also to be noted that no infirmity in the main examinations or any such discrepancy has been pointed out so as to question the fairness of the examinations. No challenge was raised to the advertisement or the procedure of examinations prior to its holding. The learned Single Judge in Paragraph 24 of the judgment has framed four questions and the incongruity noted is that there were lesser number of female candidates successful in the preliminary examinations as compared to the ratio of the female candidates who have been selected after the results of the main examination. The third issue with regard to horizontal reservation in favour of females was taken up by the learned Single Judge in Paragraphs 27 and 28, but in spite of the said observations the learned Single Judge has proceeded to comment upon and issued directions with regard to reservation in favour of women as well. The learned Single Judge has also in Paragraph 38 of the judgment referred to about the manner in which examinations should be conducted. For this, the learned Single Judge has relied on the Division Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019 51/67 Bench judgment in the case of Md. Nafiz Nawaz Khan and another Vs. The State of Bihar and Ors., reported in 2016 (1) PLJR 667, Paragraphs 39 and 40.
It is the contention of the learned Advocate General that without recording any finding as to how the main examinations were held unfairly the directions have been given which has now resulted in a total forestalling of the declaration of results.
Shri Chakrapani, learned counsel for the respondentpetitioners commenced his arguments by placing before the Court the ratio of the Division Bench judgment in the case of Md. Nafiz Nawaz Khan (supra) and has urged that the Commission was also bound by the said directions.
We have heard the arguments advanced by the learned Advocate General for the appellant Commission and Shri P.K. Shahi, learned Senior Counsel for the appellant in L.P.A. No. 233 of 2019. Shri Chakrapani, learned counsel has advanced his submissions on behalf of the respondent petitioners. The arguments could not conclude today.
Put up on 18th February, 2019."
Shri Lalit Kishore, learned Senior Counsel and Advocate General has led the arguments on behalf of the Commission and Shri P.K. Shahi has advanced his submissions Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019 52/67 in the connected L.P.A. No. 233 of 2019 on behalf of the candidates who were successful in the written examinations.
It is the contention of the learned Advocate General that firstly the respondent-petitioners had no locus to question the process of examination once they had already appeared in the examinations without any demur. The argument of adopting a fair procedure by uploading the questions and the model answers cannot be raised for which the respondent-petitioners ought to have questioned the same at the time of the advertisement itself. Not only this, the Bihar Police Manual, 1978 underwent an amendment amending the rules contained therein which categorically provides that the candidates shall abide by the directions and conditions contained in the advertisement. The respondent-petitioners were successful in the preliminary examinations and they never challenged either the terms of the advertisement or the aforesaid condition contained in the Bihar Police Manual nor did they challenge any provision of the advertisement. They did not even question the omission of any such procedure as being violative of any of the fundamental rights guaranteed under the Constitution. The same was not made an issue of fairness prior to the holding of the written examinations. It is Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019 53/67 only after the written examinations were held and the respondent-petitioners were declared unsuccessful that they have raised this issue for the first time which cannot be permitted. Reliance has been placed on the judgment in the case of Ashok Kumar and another Vs. State of Bihar and others, reported in (2017) 4 SCC 357 and the judgment in the case of Manish Kumar Shahi Vs. The State of Bihar and others, reported in (2010) 12 SCC 576.
The second ground raised by the learned Advocate General and by Shri Shahi is that no infirmity has been found by the learned Single Judge in holding of the examinations and the principle of fairness has been introduced on the basis of a mere apprehension. No foundational facts were pleaded in the writ petition to demonstrate even a single irregularity in holding of the examinations by the Commission. The aforesaid argument is sought to be supplemented by taking the Court through the pleadings in this regard which has also been noted by the learned Single Judge. The learned Single Judge has not given any finding on this issue acording to the contention raised by the learned counsel.
The third ground of challenge is that no mala fides have been alleged in the holding of the examination or Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019 54/67 against the examining body or its officers.
The issue of reservation has been correctly dealt with, inasmuch as, the circular of the Government dated 15th February, 2016 does not suffer from any infirmity and a categorical statement has been made by the learned Advocate General that horizontal reservation will be applied only to fulfil the quota that is meant for women and which shall not exceed the same in any manner.
Learned counsel then contended that the judgment is incongruous, inasmuch as, once the learned Single Judge had found it not necessary to enter into the issue of reservation, then there was no necessity of recording a finding in relation to reservation being applied vertically instead of horizontally. This finding being erroneous and against record, it is also urged that this was premature inasmuch as the applicability of horizontal reservation would be finalized after the selections are concluded. It is also contended that the allegations about the figures having been wrongly predicted vis-a-vis the number of women candidates successful in the preliminary examinations being less than the number who had succeeded in the main examination is an erroneous comparison for which there is no logic.
Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019 55/67 It is also urged on their behalf that even if the learned Single Judge wanted to proceed to hear the matter, the issue of preliminary examination about which notice had already been taken by the Apex Court and by the learned Single Judge himself ought to have been decided simultaneously. Instead, the learned Single Judge in the penultimate paragraph of the judgment has observed that the findings recorded in the judgment would not apply in relation to the preliminary examinations.
Replying to the contentions on behalf of the respondent-petitioners, Shri Chakrapani and the other learned counsel appearing along with him have urged that irregularities were committed at three centres, one in the district of Ara, the other at Gaya and the third at Biharsharif (Nalanda). Three First Information Reports were lodged which categorically indicate the irregularities crept into the examination, namely, the leakage of the papers and, therefore, the examinations were unfair.
It is to be noted that the said allegations were with regard to preliminary examinations and copies of the First Information Reports have been placed before the Court. Two of the First Information Reports had been lodged on behalf of Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019 56/67 the Commission itself on coming to know of the question paper becoming viral on the social media. This happened after some students had taken a photograph of the question paper after having entered the examination hall and then made it viral. The other First Information Report which was lodged at Ara was lodged by the Centre Superintendent levelling the same allegations. It is stated that the charge-sheets have been filed in the said cases against those students who had violated the examination norms. This was, therefore, not a question of paper leak before the examinations or on account of any lapses on the part of the appellant Commission. These were stray and individual cases of mischief by individual students who were guilty of unfair practice during examination. Thus, the aforesaid lodging of the First Information Reports does not in any way reflect any unfairness in the conduct of examinations by the Commission.
Shri Chakrapani has urged by inviting the attention of the Court to Page 47 of the writ petition and comparing it with the figures relating to the candidates selected in the female category at Page 129. On the strength of these figures, it is urged that there is another document filed by the appellant Commission as Annexure-G which is at Page 293 Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019 57/67 of the Paper Book which also reflects a different figure.
Apart from this, the aforesaid figures do not match the 20 times the vacancies calling of candidates after the preliminary examinations. Secondly, even after the written examinations, the requirement of calling six times the number of candiates against the vacancies has also not been followed. It is, therefore, contended that with these discrepancies in the facts and figures of the number of selected candidates in the women category, there is a clear error and the results are vitiated.
Shri Chakrapani, however, could not point out any allegations in the writ petition about the irregularities or any prejudice being caused to any of the candidates on account of the model key answers not being uploaded. No specifics or details at all have been provided in this regard.
Shri Chakrapani then urged that the learned Single Judge has in order to ensure fairness directed the preparation of results only after rectifying the said errors and after applying the reservation criteria in respect of female candidates appropriately and, therefore, the impugned judgment does not call for any interference.
We have considered the submissions raised and Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019 58/67 we are of the opinion that the appeals deserve to be allowed on more than one grounds. On the basis of the pleadings on record, we are satisfied that there was no material to point out any illegality or irregularity or lapse in the holding of the main written examinations. If there were irregularities with regard to the preliminary examinations and the First Information Reports lodged in respect thereof, then if the learned Single Judge had any doubt, it was more appropriate to have decided the three writ petitions namely, C.W.J.C. Nos. 6057 of 2018, 6101 of 2018 and 6565 of 2018 simultaneously. The learned Single Judge chose to segregate the same and while delivering the impugned judgment, made an observation that this judgment shall not apply in relation to the preliminary examinations. With regard to the final written examinations, no foundational facts exist nor have they been discussed nor any finding recorded by the learned Single Judge as to how any prejudice has been caused to any of the candidates in respect of any question paper of the written examinations. Neither any allegations have been made to specify the same nor any finding has been recorded by the learned Single Judge. In such a situation, to assume the existence of any unfairness on account of not uploading of of key answers does not appear Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019 59/67 to be justified. Even otherwise, after the results are declared and the exams are over, it is always open to a candidate to clear his doubts by moving an application under the Right to Information Act in view of the judgment of the Apex Court in the case of Central Board of Secondary Education and others Vs. Aditya Bandopadhyay and others, reported in (2011) 8 SCC 497 for supply of the answer-books in order to raise any such grievance. Apart from this, the contention on behalf of the appellants that the respondent-petitioners cannot now question the procedure of examination also appears to be correct. It is only after the respondent-petitioners were unsuccessful in the main written examinations that they filed the writ petition. They did not raise a challenge either to the advertisement or to the holding of the examinations, presumably because, they were all successful in the preliminary examinations. It appears that had these respondent petitioners been successful in the written examinations also, they would not have challenged the procedure of examinations. Thus, after having become unsuccessful, they cannot be permitted to turn around and challenge the procedure of examinations on the ground of unfairness, that too even without any relevant material in respect thereof as Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019 60/67 observed above, in view of the law laid down by the Apex Court in the case of Ashok Kumar (supra) and Manish Kumar Shahi (supra). The learned Single Judge appears to have overlooked this aspect of the matter while proceeding to invoke the philosophy of fairness in the holding of examinations on the basis of the ratio of the judgments extracted in the impugned judgment. In our opinion, there was no occasion to have issued any such direction to the appellant Commission midway the selection process when there was no element of mala fide or infirmity established in holding of the main written examinations. The entire exercise is based on a mere apprehension and for introducing an element of fairness which otherwise does not appear to have been required at least on the facts of the present case.
There is one more aspect which has not been noticed by the learned Single Judge. The delay and postponement of the examinations unless attributable to the Commission on any valid ground should not have been encouraged in view of the clear mandate contained in the order of the Supreme Court dated 5th of May, 2017 in Writ Petition (C) No. 183 of 2013. The entire selection process had to be completed by 30th October, 2018, which now stands delayed Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019 61/67 on account of the impugned judgment.
Now we come to the facts and figures as pointed out in relation to the number of candidates being successful. The counter affidavit filed on behalf of the Commission categorically explains as to how the successful candidates were summoned and which does not in any way violate the terms and conditions of the advertisement of calling 20 times the number of vacancies after the preliminary examinations and six times the number of vacancies after the written examinations. It is also to be noted and which is also the argument of the learned Advocate General that if the target is not completed, the same is because the candidates may not be available having not secured 30 per cent marks, which is the minimum to be obtained both in the preliminary test and the final written examinations. The figures that have been reflected at Pages- 47, 129 and 293 of the Paper Book are, therefore, perfectly in consonance with the aforesaid norms fixed. The attention of the Court has been invited to the reply given to the supplementary affidavit filed on behalf of the respondent-petitioners before the learned Single Judge. Paragraphs 7, 8 and 9 of the said affidavits are extracted hereinunder:-
Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019 62/67 "7. That with regard to statement made in paragraph 4 of the writ application, it is stated and submitted that there is nothing wrong in the result of the mains examination as claimed by the writ petitioners. In the said paragraph it has been stated by the petitioners that in preliminary examination total 149 Scheduled Caste female candidates were selected for the mains examination whereas surprisingly in the mains examination total numbers of 378 Scheduled Caste Female candidates have been shown to have passed the mains examination. In this regard it is most humbly submitted that as per the reservation policy if reserved category candidate compete on its own merit with General Category he/she shall be counted as a General Category Candidate and in this modality number of candidates are bound to vary in the result. For example from bare perusal of the preliminary examination result at page 47 of the writ application which shows the table number of candidates selected as per their category, it will be apparent that the number of vacancies in Scheduled Caste (Men/Women) category is 205 and total number of vacancy in Scheduled Caste Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019 63/67 (Women) is 95. The Commission was required to select minimum 20 times of the vacancy of the respective category and accordingly 4133 candidates were selected in Scheduled Caste (Men/Women) Category on the basis of their own merit and 149 female candidates were selected on the basis of 35% quota for Scheduled Caste (Female).
This ratio is applicable to all the category in like manner.
8. That it is pertinent to state here that in General Category (Men/Women) total number of vacancy is 612 and total number of vacancy in General (Women) is 280 and minimum number of candidates required for selection was 20 times of the vacancy as stated earlier and accordingly total 12159 candidates were selected in General (Men/Women) Category on the basis of their own merit and 5779 (Female) Candidates were selected on the basis of 35% quota for General Category (Women), the said list of General Category (Men/women) and General (Female) also includes the candidates selected on the basis of their merit belonging to reserved category.
9. That similarly at page 129 Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019 64/67 of the writ application contains table showing number of candidates selected for PET as per their category in the Mains examination. The candidates for the PET were selected out of total 29359 candidates selected in Preliminary examination vacancy position remains the same but in the mains examination the Commission was required to select only 6 times of the vacancy, thus the candidates selected on the basis of their merit in Scheduled Caste (Men/Women) category is 1231 and in Scheduled Caste (Female) 378 candidates were selected on the basis of 35% quota. There is mobility of candidates in different categories and in view of reduction of ratio from 20 times to 6 times in selecting candidates from Preliminary to Mains Examination number of candidates in the respective category varied from Preliminary Examination result to Main Examination result."
We have carefully examined the same and the learned counsel for the respondent petitioners have been unable to dislodge the aforesaid facts.
Coming to the issue of reservation, we are Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019 65/67 satisfied that the horizontal reservation in respect of women has to be applied in order to ensure that reservation to women is given up to the extent of their quota. The learned Advocate General has made a statement as noted above that the appellant Commission and the State will be applying reservation only to the aforesaid extent and not beyond the same which is yet to be finally done as the selection process has not yet concluded. We hope and trust that the appellant Commission shall abide by the same in accordance with the law laid down by the Apex Court in this regard as well as the relevant rules and circulars applicable to the controversy without exceeding the limits which are prescribed for women candidates.
We also find ourselves in agreement with the argument on behalf of the appellant that the judgment at one place did categorically indicate that the Court was not entering into the issue of horizontal reservation on account of its observation about the jugglery of figures. In such circumstances, we find no justification for the issuance of any directions in this regard.
There is one more issue which deserves notice and that is about applying the ratio of the judgment in the case of Md. Nafiz Nawaz Khan (supra). The general directions were Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019 66/67 issued to statutory bodies or other agencies holding tests based on multiple choice questions for the purpose of appointment to various posts under the State. It is correct that in the present case the appellants had made it categorically clear to the candidates that they will not be entitled to copies of the OMR sheets or take away any answer-sheets or copies thereof. To the contrary, the instructions clearly indicate that one copy shall be kept for record by the examining body. Thus, there was no provision of extending any such extra copies or carbon copies to the candidates of the answer-sheets and the candidates including the respondent petitioners were accordingly informed of the same. They appeared in the examinations with such full knowledge without challenging or questioning the aforesaid conditions. In this view of the matter, ratio of the Division Bench judgment as relied on by the learned counsel for the respondent-petitioners and as applied by the learned Single Judge would not be a justification for impeding the declaration of results, the proceedings whereof have already been concluded. This, as observed above, was neither founded on any specific allegation of irregularity or prejudice and even otherwise any delay in holding of the selections would have violated the order of the Apex Court dated 5 th May, 2017 Patna High Court L.P.A No.1648 of 2018 dt.05-03-2019 67/67 referred to hereinabove.
For all the aforesaid reasons, we find the impugned judgment dated 31st October, 2018 to be unsustainable, which is hereby set aside subject to the observations made hereinabove. The appeals are accordingly allowed. The appellants are directed to forthwith declare the results and finalize the selection process.
(Amreshwar Pratap Sahi, CJ) ( Anjana Mishra, J) P.K.P./-
AFR/NAFR AFR CAV DATE Uploading Date 05.03.2019 Transmission Date