Bombay High Court
Nitish Kishatappa Begar vs Grievances Redressal Commitee, Mumbai ... on 2 July, 2019
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1635 OF 2019
Nitish Kishatappa Begar ....Petitioner
V/S
Grievances Redressal Commitee, Mumbai City ....Respondent
And 4 Ors.
Mr. Arunkumar Kamer i/by M/s. Arunkumar and Associates, Advocate for the Petitioner None for the Respondents CORAM : R.D. DHANUKA, J DATE : 2nd July, 2019 P.C. :
Stand Over to 11th July, 2019.
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