Karnataka High Court
Sri. Vijay S/O. Parashuram Nandihalli vs Sri. Rambhau S/O Kummanna Kutre, on 6 July, 2010
Author: Ajit J Gunjal
Bench: Ajit J Gunjal
WP.NO.64442/2010 joel IN THE HIGH COURT OF KARNATAKA CIRCUIT BENCH AT DHARWAD... a | DATED THIS THE 6™ DAY OF JULY, 2019 THE HON'BLE MR.JUSTICE, AdIT J.GUNJAL WRIT PETITION No.64442/2019 (GM:CF£) " BETWEEN: SRI. VIJAY S/O. PARASHURAM NAN DIHALLI AGE: 51 YEARS, OCC: BUS SINESS, wes R/O: #1644, Ai UWAN GALLI, SHAHAPUR, BELGAUM. os Bc PETITIONER (BY SRILRAMESH.N. MIS SALE, |ADY) AND: « SRI: RAMBIAL S Io KUMMANNA KUTRE, AGE: 63 YEARS, OCC. ERVICE, °/O: OFA, 4TH CROSS, ADARSH NAGAR, HIN DWADI, 'BELGAU SRI. RA M ACHANDRA S/O. SAHADEV WANGEKAR AGE: 7 3 YEARS, OCC: PENSIONER, R =
ak I /O: H.NO.89, NARVEKAR GALLI, SHAHAPUR, BELGAU iM.
. RESPONDENT:
Cf se THES PETITION IS FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE LEARNED | ADDL. SENIOR CIVIL JUDGE WP.NO.64442/2010
i) COURT, BELGAUM TO CONDUCT THE PROCEEDINGS UNDER MISC. APLN. NO.38/2007 ON PRIORITY BASIS. AS PER THE TIME BOUND SCHEDULE FOR CONDUCTING ELECTIONS OF M.C. AND TRUST COMMITTEE OF VBSS'RY.
PASSING ORDERS / ALLOWING LA. NO. oan THEREIN, . PRODUCED AS ANNEXURE-G1 AND ETC. . PS - tox PELE H THIS PETITION COM I ANA HEARING, THIS DAY, THE COU RT MADE THE-F "FOLLOWING:
The petitioner has prayeu-{er &. writ of mandamus to the learned trail Judge to-d ispose of the. application 1.A.No.5 expeditiously inasmuth as, the. 'procesdings are pending consideration since. 2007,
2. "Learned trial Judge is directed to consider the LA.No.5 forthwith on producing the copy of this order after hearing respondent Nos."1 and 2. eet >
3... "Accordingly, the writ petition stands disposed of.