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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 8(1)(c) in The Andaman and Nicobar Islands Real Estate (Regulation and Development) (General) Rules, 2016

(c)name, address, contact details and photograph of the real estate agent, if it is an individual and the name, address, contact details and photograph of the partners, directors etc. in case of other entities;