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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Manipur - Subsection

Section 25(6) in Manipur Technical University Act, 2016

(6)An annual meeting of the Board shall be held on a date to be fixed by the Vice-Chancellor. At such annual meeting report of the Board of working of the University during the previous year together with a statement of the receipts and the expenditure of the balance sheet and the financial estimates shall be presented.