Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

Central Provinces And Berar - Subsection

Section 11(2)(a) in The Central Provinces and Berar Agricultural Produce Market Act, 1935

(a)makes deductions on account of dharmadaya, gorakshana, or similar other objects, or