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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(g) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(g)to require licensees and others to formulate perspective plans a.id schemes in coordination with others for the promotion of generation, transmission, sub-transmission, distribution supply and use of electricity;