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[Cites 0, Cited by 0] [Section 14D(3)] [Section 14D] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14D(3)(v) in Andhra Pradesh General Sales Tax Act, 1957

(v)where on inspection of the business premises of a dealer or otherwise there is reason to believe that the dealer has suppressed a part or whole of the turnover of his business or that the dealer is evading payment of tax; or