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[Cites 0, Cited by 0] [Section 134] [Entire Act]

State of Bihar - Subsection

Section 134(e) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(e)a reinforced concrete raft and beam is provided around the opening of a shaft at an excavation or tunnelling work if the ground surrounding such opening is unstable or unsafe.