Allahabad High Court
Ganga Sahai (Dead) And Others vs State Of U.P. And Others on 22 July, 2010
Bench: Prakash Chandra Verma, Ram Autar Singh
Court No. - 34 Case :- WRIT - C No. - 50762 of 2008 Petitioner :- Ganga Sahai (Dead) And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Shyam Sunder Mishra Respondent Counsel :- C.S.C. Hon'ble Prakash Chandra Verma J.
Hon'ble Ram Autar Singh,J.
Upon hearing learned counsel for the petitioner, we hold that the writ petition is not maintainable as the impugned order was appealable. Accordingly this writ petition is dismissed. Order Date :- 22.7.2010 R