Ranvir Singh vs . Manav Bharti University & Another on 26 April, 2022

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Ranvir Singh Vs. Manav Bharti University & Another .

CWP No. 623 of 2020 26.04.2022 Present: Mr. Vikram Thakur, Advocate for the petitioner.

Mr. Anil Jaswal, Additional Advocate General, for respondent No.1. Mr. Nitin Thakur, Advocate for respondents No.2 and 3.

seeks time to file reply.

Learned counsel for respondents No.2 and 3

List again on 22nd August, 2022.

(Sabina) Judge (Sandeep Sharma) Judge April 26, 2022 (ps/vh) ::: Downloaded on - 26/04/2022 20:11:21 :::CIS

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