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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

State of Maharashtra - Subsection

Section 49(2)(u) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(u)giving relief and establishing and maintaining rebel works in time of scarcity or for destitute persons within the limits of the municipal area;