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[Cites 0, Cited by 2] [Section 97(1)] [Section 97] [Entire Act]

State of Gujarat - Subsection

Section 97(1)(d) in The Gujarat Co-Operative Societies Act, 1961

(d)when the dispute is in respect of an election of any office-bearer of a society, be two months from the date of the declaration of the result of such election.