Section 18(e) in Tamil Nadu Electricity Regulatory Commission Intra State Open Access Regulations, 2005
(e)[ The Open Access customer shall furnish the above payment security within thirty days from the date of commencement of availing open access.] [Inserted by Commission's Notification No. TNERC/ISOA/11/1-1 dated 7.7.2008 (w.e.f. 3.8.2005).]
